High Courts20 Aug 2010Allowed
Hira Singh Vs State of Uttrakhand
Uttarakhand High Court · (2010) 08 UK CK 0134
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 876 of 1,058
High Courts20 Aug 2010Allowed
Tejendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 08 UK CK 0133
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts20 Aug 2010Dismissed
Smt. Meena Vs Mohan Lal
Uttarakhand High Court · (2010) 08 UK CK 0129
Hindu Marriage Act, 1955 — Section 13, 9
High Courts20 Aug 2010Dismissed
Asgar and Another Vs State of U.P.
Uttarakhand High Court · (2011) 1 NCC 173 : (2010) 2 UD 510
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 307, 34
High Courts20 Aug 2010Dismissed
Suresh Chandra Joshi Vs State of Uttaranchal and Judicial Magistrate
Uttarakhand High Court · (2010) 08 UK CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts20 Aug 2010
Mani Ram Vs State of Uttaranchal and Nanhe Khan
Uttarakhand High Court · (2011) 1 NCC 219 : (2010) 2 UC 1354 : (2010) 2 UD 487
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts20 Aug 2010Allowed
Smt. Kaushal, Smt. Pinky, Vijay Pal and Smt. Usha Vs State of Uttaranchal, Civil Judge (J.D.) and Telu Ram
Uttarakhand High Court · (2011) 1 DMC 253 : (2010) 2 UC 1348
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 504
High Courts20 Aug 2010
Kalu Ram Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0079
High Courts20 Aug 2010
Tula Ram and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0078
High Courts20 Aug 2010
Attar Singh Rathod Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 1057 : (2010) 2 UD 140
Uttarakhand Government Servant (Discipline and Appeal) Rules, 2003 — Rule 4, 4(1), 7
High Courts20 Aug 2010
Suraj Bali Prasad and Sons and Another Vs Employees State Insurance Corporation and Others
Uttarakhand High Court · (2010) 08 UK CK 0064
High Courts20 Aug 2010Allowed
Virendra Kumar Sahu Vs State of Uttarakhand
Uttarakhand High Court · (2010) 08 UK CK 0047
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts20 Aug 2010
Mrs. Anita Mandola Vs Director of Women Welfare and Others
Uttarakhand High Court · (2010) 08 UK CK 0046
Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts20 Aug 2010
Employee State Insurance Corp. and Others Vs Uttarakhand Power Corp. and Another
Uttarakhand High Court · (2010) 08 UK CK 0036
Employees State Insurance Act, 1948 — Section 75
High Courts19 Aug 2010Allowed
Rajesh Singh and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 1 NCC 139
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 210(1), 210(2), 482Penal Code, 1860 (IPC) — Section 452, 504, 506
High Courts19 Aug 2010Allowed
Dr. Rishipal Singh Vs State of Uttaranchal (Uttarakhand)
Uttarakhand High Court · (2010) 3 UC 1688
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 406, 504, 506
High Courts19 Aug 2010Allowed
Sant Ram Vs State of Uttarakhand
Uttarakhand High Court · (2010) 08 UK CK 0132
Penal Code, 1860 (IPC) — Section 302, 34, 504, 506
High Courts19 Aug 2010
Commissioner of Income Tax Vs Enron Expat Services Inc.
Uttarakhand High Court · (2010) 235 CTR 198 : (2010) 194 TAXMAN 70
Income Tax Act, 1961 — Section 192, 192(1), 192(1A), 192(2), 192(2A)
High Courts19 Aug 2010Dismissed
The Commissioner of Income Tax and Another Vs Enron Expat Services Inc.
Uttarakhand High Court · (2011) 330 ITR 496
Income Tax Act, 1961 — Section 192, 192(1), 192(1A), 192(2), 192(2A)
High Courts18 Aug 2010
Rakesh Kumar(Minor) through his father and Km. Sunita (Minor) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0148