High Courts27 Aug 2010
Pankaj Jain Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0158
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 874 of 1,058
High Courts27 Aug 2010Dismissed
Naresh and Shyam Singh Vs State of Uttaranchal
Uttarakhand High Court · (2010) 08 UK CK 0139
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Aug 2010
Narendra Kumar Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0124
High Courts27 Aug 2010Dismissed
Manga Tyagi Vs State of Uttarakhand
Uttarakhand High Court · (2010) 08 UK CK 0085
High Courts27 Aug 2010
Rajendra Singh Mauray Vs District Magistrate and Others
Uttarakhand High Court · (2010) 08 UK CK 0082
High Courts27 Aug 2010
Garhwal Taxi Owners and Operators Association (Registered) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0081
Constitution of India, 1950 — Article 226
High Courts27 Aug 2010
Sarvar Khan, Akram Khan, Ranjeet Singh @ Raja and Raju @ Kallu Vs State of Uttarakhand
Uttarakhand High Court · (2010) 08 UK CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 489A, 489B, 489C
High Courts27 Aug 2010
Maya Devi (Smt.) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0037
High Courts27 Aug 2010
Rajeev Ranjan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420
High Courts27 Aug 2010
Smt. Khimuli Devi Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 214 : (2011) 3 UC 2068 : (2010) 2 UD 443
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Aug 2010Dismissed
Atul @ Himanshu Vs State of Uttarakhand
Uttarakhand High Court · (2010) 08 UK CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts26 Aug 2010Allowed
Dayal Joshi Vs Usha Joshi
Uttarakhand High Court · (2011) 1 DMC 724 : (2010) 3 UC 1537
Dowry Prohibition Act, 1961 — Section 3, 4Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts26 Aug 2010Dismissed
Smt. Rani Devi Vs Rakam Singh and Another
Uttarakhand High Court · (2011) 2 UC 1025
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts25 Aug 2010
Smt. Maheshwari Bhatt and Others Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 08 UK CK 0165
Environment (Protection) Act, 1986 — Section 3
High Courts25 Aug 2010
Dr. Shiv Kumar Tiwari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 08 UK CK 0164
High Courts25 Aug 2010
State of Uttarakhand and Others Vs Bhuwan Chandra Kandpal and Another
Uttarakhand High Court · (2010) 08 UK CK 0152
High Courts25 Aug 2010Allowed
Rukam Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 3 UC 1542
Criminal Procedure Code, 1973 (CrPC) — Section 344, 344(4), 482Penal Code, 1860 (IPC) — Section 307, 376, 506
High Courts25 Aug 2010Dismissed
Smt. Pushpa Sharma and Others Vs Shri Vimal Sharma
Uttarakhand High Court · (2010) 08 UK CK 0141
Hindu Marriage Act, 1955 — Section 24
High Courts25 Aug 2010Dismissed
State of Uttar Pradesh Vs Kartar Singh and Jeet Singh
Uttarakhand High Court · (2011) 1 NCC 302 : (2010) 3 UC 1510
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts25 Aug 2010Dismissed
Rakesh Vs Bharat Ji Maharaj Birajman Bharat Mandir and Others
Uttarakhand High Court · (2010) 3 UC 1540
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 115, 92