High Courts31 Jan 2012
Kanta Prasad Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 2 UC 1023
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 751 of 1,058
High Courts31 Jan 2012Dismissed
V.P. Singh Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 01 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 193, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 15, 3(10)
High Courts20 Jan 2012
Sitab Singh (Deceased) Vs State of U.P. and two Others
Uttarakhand High Court · (2013) 1 UC 539
Constitution of India, 1950 — Article 31A(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(1), 11(2), 8
High Courts20 Jan 2012Dismissed
Sri Hardev Lal Sharma Vs M/s. Sri Pateshwari Electricals and Associated Industries Pvt. Ltd. Co.
Uttarakhand High Court · (2012) 2 UC 1402
Contract Act, 1872 — Section 23Easements Act, 1882 — Section 52Specific Relief Act, 1963 — Section 30, 41
High Courts17 Jan 2012Dismissed
Hanivel Electrical Karamchari Union Sailakuin, Dehradun. Vs Labour Commissioner/Registrar Trade Unions Uttarakhand, Haldwani, Nainital and four others.
Uttarakhand High Court · (2012) 01 UK CK 0024
High Courts16 Jan 2012
Rajesh Jadli Vs M/s Sidhbali Motors
Uttarakhand High Court · (2012) 01 UK CK 0025
High Courts10 Jan 2012Allowed
Niharika Agarwal Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0050
High Courts10 Jan 2012
Som Dutt Sharma Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 DMC 816 : (2012) 1 NCC 568 : (2013) 1 UC 425
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 30, 304B, 304B(2), 498A
High Courts10 Jan 2012
Diwan Singh and others Vs State of Uttaranchal and another
Uttarakhand High Court · (2012) 01 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts10 Jan 2012Allowed
Tehri Bandh Prabhavit Sangharsh Samiti and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0016
High Courts09 Jan 2012
Anil Singh and another Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 NCC 796 : (2013) 1 UC 640
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jan 2012
Afzal and others Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 NCC 773
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1(4), 20, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts09 Jan 2012Allowed
Union of India and others Vs Patanjali Bhartiya Ayurvigyan Avam Anusandhan Sansthan
Uttarakhand High Court · (2012) 01 UK CK 0022
Indian Medicine Central Council Act, 1970 — Section 13A, 13A(2), 13A(5)
High Courts09 Jan 2012Dismissed
Yogendra Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0019
High Courts09 Jan 2012
Fakir Singh Vs State of Uttaranchal
Uttarakhand High Court · (2012) 01 UK CK 0010
Penal Code, 1860 (IPC) — Section 426, 427, 435
High Courts06 Jan 2012
Smt. Kamla Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 2 NCC 66 : (2012) 1 UC 193
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Jan 2012Allowed
Rakesh Kumar Verma Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 347
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Jan 2012Allowed
Mohamad Yamin Ali Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0015
Societies Registration Act, 1860 — Section 25
High Courts06 Jan 2012
Shyam Sunder Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 1 BC 632
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 482
High Courts06 Jan 2012
Raghuveer Singh Rawat Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 2 NCC 64 : (2012) 1 UC 186
Penal Code, 1860 (IPC) — Section 120B, 420