High Courts02 Jan 2012Dismissed
Udhai Singh and another Vs State of Uttaranchal
Uttarakhand High Court · (2012) 01 UK CK 0044
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 753 of 1,058
High Courts02 Jan 2012
Sri Prem Preet Singh Vs State of U.P. and two Others
Uttarakhand High Court · (2013) 1 UC 470
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 4A
High Courts02 Jan 2012
Darshan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 NCC 806 : (2013) 1 UC 645
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts02 Jan 2012Allowed
Surendra Singh and Others Vs A.D.J./1st Fast Track and Others
Uttarakhand High Court · AIR 2012 Utt 33 : (2012) 2 UC 2097
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 146
High Courts30 Dec 2011Dismissed
Harpal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 12 UK CK 0126
High Courts30 Dec 2011
Akhilesh Kumar Verma, Superintendent Engineer Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts30 Dec 2011
Kisan Sahkari Chini Mills Ltd. Vs State and Others
Uttarakhand High Court · (2012) 2 UC 2177
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts29 Dec 2011Dismissed
Autar Singh Rana Vs Arvind Mohan Saklani and others
Uttarakhand High Court · (2011) 12 UK CK 0110
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Dec 2011Allowed
Smt. Bala and another Vs Prem Chand Vishwakarma and others
Uttarakhand High Court · (2012) 2 UC 2049
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts29 Dec 2011Allowed
Shiv Mandir Intejam Karta Vs Civil Judge (J.D.) Khatima and others
Uttarakhand High Court · (2011) 12 UK CK 0108
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Dec 2011Allowed
Mangey Ram Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0099
Penal Code, 1860 (IPC) — Section 302, 506
High Courts29 Dec 2011Allowed
Smt. Rahasan Vs State of Uttaranchal
Uttarakhand High Court · (2011) 12 UK CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304(B), 498(A)
High Courts29 Dec 2011Dismissed
Harsh Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 12 UK CK 0035
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts29 Dec 2011Allowed
Yashpal Singh Vs State of Uttaranchal and Gulab Singh
Uttarakhand High Court · (2012) 1 NCC 769
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Dec 2011Dismissed
Nagendra Brahmchari Chela Brahmleen Anand Swaroop Brahmchari Vs The State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts28 Dec 2011
Devi Singh @ Baldev Singh and others Vs District Judge, Udham Singh Nagar and others
Uttarakhand High Court · (2011) 12 UK CK 0144
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 5
High Courts28 Dec 2011Dismissed
Waheed and others Vs Additional District Judge and others
Uttarakhand High Court · (2011) 12 UK CK 0143
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts28 Dec 2011Allowed
Puran Singh and others Vs Harbansh Singh and others
Uttarakhand High Court · (2011) 12 UK CK 0142
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Dec 2011
Sri Gyan Singh (deceased) through L.Rs. Vs State of U.P. and Others
Uttarakhand High Court · (2013) 1 UC 374
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 131
High Courts28 Dec 2011Dismissed
Mansoor Ahmed Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 767
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34