High Courts28 Feb 2012Dismissed
Surendra Kumar Arora Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 02 UK CK 0008
Dehradun Employees Service Rules, 2002 — Rule 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 749 of 1,058
High Courts27 Feb 2012Allowed
Arvind Mohan Badoni and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 02 UK CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 380, 427, 452, 457
High Courts27 Feb 2012Allowed
Darshan Lal and two Others Vs State of Uttaranchal
Uttarakhand High Court · (2012) 02 UK CK 0006
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts27 Feb 2012
Rajiv Ranjan Chopra @ Bunty Chopra Vs The Chief Secretary, Govt. of Uttaranchal, Dehradun and Others
Uttarakhand High Court · (2012) 02 UK CK 0005
High Courts27 Feb 2012
Sudhir Budakoti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 02 UK CK 0004
High Courts27 Feb 2012Dismissed
State of Uttarakhand and others Vs Smt. V.P. Singh and another
Uttarakhand High Court · (2012) 02 UK CK 0001
High Courts25 Feb 2012Dismissed
Swaroop Singh Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 UC 1342
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts25 Feb 2012
Malkeet Singh and Bhagwan Singh Vs State of Uttranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2012) 2 NCC 171 : (2012) 2 UC 1260
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts25 Feb 2012Dismissed
Mritunjay Kumar Vs Sri P.C. Sharma and Others
Uttarakhand High Court · (2012) 02 UK CK 0049
High Courts25 Feb 2012Dismissed
Smt. Pooja Rajpoot Vs District Magistrate, Dehradun and Others
Uttarakhand High Court · (2013) 1 UC 565
Constitution of India, 1950 — Article 15(4), 16(4), 341, 342, 366(24)
High Courts25 Feb 2012Allowed
Bhupendra Singh Majera and others Vs Ritesh and others
Uttarakhand High Court · (2012) 02 UK CK 0028
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts25 Feb 2012Allowed
State of Uttarakhand and others Vs Indra Lal
Uttarakhand High Court · (2012) 135 FLR 692 : (2012) 2 UC 1341
High Courts25 Feb 2012Dismissed
Chaman Chauhan Vs Shri Dinesh Singh Chauhan
Uttarakhand High Court · (2012) 02 UK CK 0021
High Courts24 Feb 2012Dismissed
Ram Prakash Sharma Vs Cane Commissioner U.P. and Others
Uttarakhand High Court · (2013) 1 UC 478
High Courts24 Feb 2012
Jagdev Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 02 UK CK 0048
High Courts24 Feb 2012
Sher Singh and Another Vs State of Uttaranchal
Uttarakhand High Court · (2012) CriLJ 2499 : (2012) 1 NCC 885 : (2012) 2 UC 1323
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts24 Feb 2012Dismissed
Lok Pal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 02 UK CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 41, 42, 44
High Courts24 Feb 2012Dismissed
Virendra Kumar Shastri Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 02 UK CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195(1), 340, 340(1), 482
High Courts23 Feb 2012Allowed
Brij Bhushan and Others Vs State of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2012) 1 NCC 350
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts23 Feb 2012Allowed
Smt. Santosh Sharma Vs Judicial Magistrate, Roorkee, District Haridwar and Another
Uttarakhand High Court · (2012) 02 UK CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 364, 406