High Courts01 Apr 2013
Murtaza Vs State of Uttarakhand
Uttarakhand High Court · (2013) 3 DMC 555 : (2013) 2 NCC 33 : (2013) 1 UC 742
Penal Code, 1860 (IPC) — Section 201, 304B
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Uttarakhand High Court judgments
21,173 judgments · page 712 of 1,059
High Courts01 Apr 2013
Omkar Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 UC 741
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 384
High Courts01 Apr 2013
Smt. Premlata Panwar Vs District Education Officer and Others
Uttarakhand High Court · (2013) 1 UC 740
High Courts25 Mar 2013
Yogendra Singh Tomar Vs Bar Council of Uttarakhand and Others
Uttarakhand High Court · (2013) 03 UK CK 0061
Advocates Act, 1961 — Section 15(2)
High Courts22 Mar 2013Allowed
Ganesh Singh Karki Vs Daya kishore Joshi
Uttarakhand High Court · (2014) 1 UC 679
High Courts21 Mar 2013
Krishan Kant Anand Vs Union of India and Others
Uttarakhand High Court · (2013) LabIC 2403 : (2014) 1 UC 409
Constitution of India, 1950 — Article 226Immoral Traffic (Prevention) Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 373, 376
High Courts21 Mar 2013Allowed
Bittu Alias Vikram Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4704
High Courts19 Mar 2013
Rajneesh Alias Alibaksh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 774 : (2014) 2 UC 852
High Courts19 Mar 2013Dismissed
State of Uttarakhand Vs Jarnail Singh
Uttarakhand High Court · (2013) 1 NCC 606
High Courts19 Mar 2013Dismissed
State of Uttarakhand Vs Dharmendra
Uttarakhand High Court · (2013) 1 NCC 639
High Courts19 Mar 2013Allowed
Smt. Prema Shah Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 70 : (2014) 1 Crimes 237 : (2014) 2 UC 834
High Courts19 Mar 2013
Khushal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 768 : (2014) 1 UC 405
High Courts18 Mar 2013
Pawan Kumar Bora Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 UC 832
High Courts18 Mar 2013Dismissed
Girish Singh Khati Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 599 : (2014) 1 UC 529
High Courts18 Mar 2013Dismissed
Tarun Chauhan Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 596 : (2014) 2 UC 916
High Courts18 Mar 2013
Era Buildsys Ltd. Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2013) 63 VST 114
High Courts18 Mar 2013
Oriental Insurance Co. Ltd. Vs Malook Singh
Uttarakhand High Court · (2014) 1 UC 762