High Courts08 Mar 2013Disposed Off
Mahavir Singh Prajapati Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 Crimes 96
Essential Commodities Act, 1955 — Section 3, 7
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 714 of 1,059
High Courts07 Mar 2013
Narendra Chand @ Naresh Chand Vs State of Uttaranchal
Uttarakhand High Court · (2013) 1 NCC 591
High Courts07 Mar 2013Dismissed
Vinok Kumar Vs State of Uttaranchal
Uttarakhand High Court · (2013) 1 NCC 578
High Courts07 Mar 2013
State of Uttaranchal (Now State of Uttarakhand) Vs Dilshad
Uttarakhand High Court · (2013) 1 NCC 780
High Courts07 Mar 2013
State of Uttarakhand Vs Vijay Sahu and Others
Uttarakhand High Court · (2013) 1 NCC 615
High Courts07 Mar 2013Dismissed
Sri Sushil Viswas alias Sushil Seal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 612
High Courts07 Mar 2013
State of Uttaranchal Vs Bobby @ Sher Bahadur
Uttarakhand High Court · (2013) 1 NCC 609
High Courts06 Mar 2013
Jalpac India Ltd. Vs Regional Provident Fund Commissioner-II
Uttarakhand High Court · (2014) 1 UC 691
High Courts05 Mar 2013
National Insurance Company Ltd. Vs Asifa
Uttarakhand High Court · (2014) ACJ 1524 : (2014) 2 UC 818
High Courts05 Mar 2013
Laxmi Devi and Others Vs Manager, United India Insurance Company and Another
Uttarakhand High Court · (2014) ACJ 1027
High Courts05 Mar 2013
Basant and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 Crimes 70
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts05 Mar 2013
Smt. Bhuri Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 Crimes 164
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B
High Courts05 Mar 2013Dismissed
Suresh Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 2865 : (2013) 1 UC 736
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 376, 452
High Courts04 Mar 2013Partly Allowed
Leela Devi Vs Diwan Singh
Uttarakhand High Court · (2014) 2 UC 823
High Courts04 Mar 2013
Sontu Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 UC 735
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Mar 2013
Satpal and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 547 : (2013) 1 UC 731
Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts04 Mar 2013
Mohd. Irfan and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 3 DMC 375 : (2013) 1 UC 732
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 178, 190(1)(b), 472Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts01 Mar 2013Partly Allowed
Devendra Singh Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 UC 518