High Courts15 Mar 2013
State of Uttarakhand Vs Neeru @ Nirankar Bhati and Another
Uttarakhand High Court · (2013) 1 NCC 776
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 713 of 1,059
High Courts15 Mar 2013
Rakesh Kumar Tripathi and Others Vs The Hon''ble High Court of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 4490
High Courts15 Mar 2013
Kishori Lal Sundriyal Vs Ram Krishan Mission Ashram and Others
Uttarakhand High Court · AIR 2013 Utt 100
High Courts15 Mar 2013Allowed
Jyoti Prasad Joshi Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 4720
High Courts14 Mar 2013Dismissed
Lakshman Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3368 : (2013) 1 NCC 587
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376, 511
High Courts14 Mar 2013Dismissed
Oriental Insurance Co. Ltd. Vs Babita Devi
Uttarakhand High Court · (2014) ACJ 1095
High Courts14 Mar 2013
Nisar @ Bata Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 759 : (2014) 2 UC 826
High Courts14 Mar 2013
Sandeep @ Sonu Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 763
High Courts14 Mar 2013Dismissed
State of Uttaranchal Vs Nayan Singh
Uttarakhand High Court · (2013) 1 NCC 582
High Courts13 Mar 2013Allowed
Rajesh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 585
High Courts13 Mar 2013
Chintamani Nariyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 543 : (2014) 1 UC 496
High Courts13 Mar 2013
Indra Mani Thapliyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3027 : (2013) 1 NCC 519
Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts13 Mar 2013Dismissed
Harbhajan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 529
High Courts12 Mar 2013Allowed
Shyam Pulp and Board Mills Pvt. Ltd. Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2013) 62 VST 257
Uttar Pradesh Trade Tax Act, 1948 — Section 4B
High Courts12 Mar 2013
Smt. Snehlata Bhandari and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2013 Utt 94
High Courts12 Mar 2013
Dragon Inn Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2014) 43 GST 618 : (2013) 66 VST 1
High Courts08 Mar 2013
Mohan Chandra Bhatt Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 UC 420
High Courts08 Mar 2013Dismissed
State of Uttaranchal Vs Shiv Raj Gurang
Uttarakhand High Court · (2013) 1 NCC 604
High Courts08 Mar 2013Dismissed
Dhyan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 UC 527