COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 710 of 1,059

High Courts01 May 2013

Bhuwan Chandra Joshi @ Bhawani Dutt Joshi Vs Chief Judicial Magistrate and Others

Uttarakhand High Court · (2013) 2 UC 862

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 147, 308, 324, 325, 506

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High Courts01 May 2013Disposed Off

Shoorveer Singh Vs Heera Singh

Uttarakhand High Court · (2014) 1 UC 585

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High Courts30 Apr 2013Dismissed

Ramesh Ram Vs State of Uttarakhand

Uttarakhand High Court · (2013) CriLJ 3080

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 504, 506, 511

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High Courts29 Apr 2013

Bhuwan Chandra Tiwari Vs Commissioner of Central Excise and Service Tax

Uttarakhand High Court · (2013) 20 GSTR 330

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High Courts27 Apr 2013Allowed

Pawan Kumar Saini Vs Jogendra Kumar

Uttarakhand High Court · (2013) 04 UK CK 0008

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High Courts26 Apr 2013

Rani Bala and Another and Fani Bala Vs Deepa Bala

Uttarakhand High Court · (2013) 3 DMC 81

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High Courts25 Apr 2013

Daleep Arya Vs State of Uttarakhand

Uttarakhand High Court · (2014) 1 UC 601

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High Courts23 Apr 2013

Satyendra Vs Phullan

Uttarakhand High Court · (2014) 1 UC 736

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High Courts23 Apr 2013Allowed

Akhilesh Bhatnagar Vs State of Uttarakhand

Uttarakhand High Court · (2013) 2 DMC 545

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 328, 498A

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High Courts18 Apr 2013

Ram Puri, Chela (since died) through L.Rs. Vs Usha Sharma, (since died) through L.Rs.

Uttarakhand High Court · AIR 2013 Utt 96

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High Courts16 Apr 2013

Manoj Tamta Vs State of Uttarakhand

Uttarakhand High Court · (2013) 2 NCC 7

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High Courts16 Apr 2013Allowed

Prem Shahi Vs State of Uttarakhand

Uttarakhand High Court · (2013) CriLJ 4801

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High Courts12 Apr 2013

Sher Singh Pundir Vs Kunwar Singh Tomar

Uttarakhand High Court · (2013) 1 NCC 893

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High Courts12 Apr 2013Dismissed

Jitendra Singh Vs State of Uttarakhand

Uttarakhand High Court · (2013) 1 NCC 890

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High Courts11 Apr 2013Allowed

Sunder Singh Bisht Vs State of Uttarakhand

Uttarakhand High Court · (2013) 1 NCC 887

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High Courts11 Apr 2013

Tazammul Hasan Vs State of Uttarakhand

Uttarakhand High Court · (2013) 1 NCC 889

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High Courts10 Apr 2013

Bichuli Devi Vs State of Uttarakhand

Uttarakhand High Court · (2013) 1 NCC 798

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High Courts09 Apr 2013Allowed

Akbar Rana Vs State of Uttarakhand

Uttarakhand High Court · (2013) CriLJ 3484 : (2014) 1 Crimes 297 : (2014) 1 RCR(Criminal) 222 : (2014) 1 UC 704

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High Courts09 Apr 2013Allowed

Mohd. Taha and Another Vs State of Uttarakhand

Uttarakhand High Court · (2013) 1 NCC 831

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High Courts09 Apr 2013Dismissed

Raju Mandal Vs State of Uttarakhand

Uttarakhand High Court · (2013) 1 NCC 878

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