COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 708 of 1,059
Kamini Verma and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 714
Anil Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 425
Amit Kumar Vs Omkardeep Singh and Another
Uttarakhand High Court · (2013) 2 NCC 415
Commissioner of Income Tax and Another Vs Iqbalpur Co-operative Cane Development Union Ltd.
Uttarakhand High Court · (2013) 356 ITR 343
Commissioner of Income Tax Vs Laksar Co-operative Cane Development Union Ltd.
Uttarakhand High Court · (2013) 216 TAXMAN 218
Commissioner of Income Tax, Dehradun Vs Sanjay Kumar Bansal
Uttarakhand High Court · (2013) 219 TAXMAN 41
Ajay Singh Sijwali Vs Shyam Singh Bohra
Uttarakhand High Court · (2013) CriLJ 4745
Dy. DIT Vs B.J. Services Company Middle East Ltd.
Uttarakhand High Court · (2013) 216 TAXMAN 190
Garhwal Mandal Vikas Nigam Limited Vs Presiding Officer and Another
Uttarakhand High Court · (2013) LabIC 2566
Madhukant Pathak Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 49
Udai Lal Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4322 : (2014) 1 NCC 769
Devraj Goyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4394 : (2014) 1 NCC 700 : (2014) 1 UC 728
Yogendra Dutta @ Sonu Dutta Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 52
Dilshad Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3737 : (2014) 1 NCC 654
Director of Income Tax (International Taxation) Vs Western Geco International Ltd.
Uttarakhand High Court · (2013) 216 TAXMAN 216
Dhani Ram Vs National Insurance Co. Ltd. and Others
Uttarakhand High Court · (2013) 4 ACC 237
The Commissioner of Income Tax Vs M/s. Kichha Sugar Company Ltd.
Uttarakhand High Court · (2013) 356 ITR 351 : (2013) 216 TAXMAN 90