High Courts17 Jun 2013Dismissed
Smt. Neelam Sharma Vs State of Uttaranchal and Another
Uttarakhand High Court · (2013) 2 NCC 668
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 707 of 1,059
High Courts17 Jun 2013Dismissed
Ravindra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 693
High Courts14 Jun 2013
Aash Mohammad Alias Aasu Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3823 : (2014) 1 NCC 633
High Courts14 Jun 2013
Dheeru @ Dhirendra Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 559
High Courts14 Jun 2013
Kalam Singh Alias Bheeru and Others Vs State of Uttaranchal
Uttarakhand High Court · (2013) 2 NCC 596
High Courts14 Jun 2013Partly Allowed
Lalit Singh Vohra Alias Rahul Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4807 : (2014) 1 NCC 491
High Courts13 Jun 2013
Bablu Rastogi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 450
High Courts12 Jun 2013
Smt. Farikan Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 UC 1401
High Courts12 Jun 2013Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Pushpa and Others
Uttarakhand High Court · (2013) 139 FLR 442 : (2013) 5 LLN 799 : (2014) LLR 288
High Courts12 Jun 2013
Nirmal Tiwari Vs State Transport Appellate Tribunal and Another
Uttarakhand High Court · (2013) 2 UC 1386
High Courts12 Jun 2013
Laxmi Chand Pundir and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 316
High Courts12 Jun 2013Allowed
Sevitam Pandey Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 834
High Courts11 Jun 2013Dismissed
State of Uttaranchal (Now State of Uttarakhand) Vs Chandra Pal and Others
Uttarakhand High Court · (2013) 2 NCC 495
High Courts11 Jun 2013
Narendra Singh Bohra Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 321
High Courts11 Jun 2013
Arashad Vs Addl. Family Judge and Others
Uttarakhand High Court · (2014) 1 ALJ 712 : (2013) 2 NCC 426
High Courts11 Jun 2013Dismissed
Manoj @ Tiger Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 828