High Courts17 May 2013
Akash Singh (Minor) Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 894
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 709 of 1,059
High Courts16 May 2013
Auab Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4310 : (2014) 1 NCC 750
High Courts15 May 2013
Rahul Sahgal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) CriLJ 4366 : (2014) 1 NCC 639
High Courts14 May 2013Dismissed
Sobat Singh Sajwan Vs Kaushalya Devi
Uttarakhand High Court · AIR 2013 Utt 106 : (2013) 3 DMC 233
High Courts13 May 2013Allowed
Yakoob and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 05 UK CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397
High Courts13 May 2013Dismissed
Intezar Hussain and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 99 ALR 746 : (2013) 4 AWC 3925 : (2013) 120 RD 669 : (2013) 120 RD 106
High Courts09 May 2013
State of Uttarakhand Vs Pawan Kumar
Uttarakhand High Court · (2013) CriLJ 4319 : (2013) 2 NCC 374
High Courts08 May 2013Disposed Off
Bhupendra Singh Majera and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 3104
High Courts07 May 2013
Dhan Singh Gunsola @ Dhanni Gunsola Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 18
High Courts06 May 2013
Smt. Asha Devi Alias Anju Karki Vs Sri. Govind Singh and Others
Uttarakhand High Court · AIR 2013 Utt 117
High Courts03 May 2013Disposed Off
Mulkiraj and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 71
High Courts03 May 2013Allowed
Narendra Singh Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 82 ALLCC 68
High Courts02 May 2013Allowed
Yaseen Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 65
High Courts02 May 2013
Ganesh Prasad Dangwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 UC 808
Penal Code, 1860 (IPC) — Section 409
High Courts02 May 2013
Anil Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 897 : (2013) 2 UC 829
Penal Code, 1860 (IPC) — Section 120B, 302, 307, 328, 34
High Courts02 May 2013Allowed
Neeraj Kadam Singh Saini Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3066 : (2014) 1 NCC 731
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 368, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(1)(xii)
High Courts01 May 2013Allowed
Dayal Singh Burha alias Guddu Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 902
High Courts01 May 2013
Assistant Registrar/Member Secretary, District Administration Committee and Others Vs Deputy Registrar, U.P. Co-operative Societies and Others
Uttarakhand High Court · (2013) 2 UC 839
Uttar Pradesh Co-operative Societies Act, 1965 — Section 122A
High Courts01 May 2013
Chintamani and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 5 : (2013) 2 UC 853
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 318, 34