High Courts18 Jul 2013
U.P. Jal Nigam Construction Division Vs M/s. Kanti Prasad Purshottam Das
Uttarakhand High Court · (2013) 100 ALR 566
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 702 of 1,059
High Courts18 Jul 2013
M/s. Nainital Tarai Seeds Ltd. Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0055
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27Uttarakhand Agricultural Produce Marketing (Development and Regulation) Amendment Act, 2012 — Section 2(1), 2(3)
High Courts18 Jul 2013
Subhash Chandra Mittal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0053
High Courts18 Jul 2013
Keshav Suryamukhi College of Education Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0020
National Council for Teacher Education Act, 1993 — Section 14(6)
High Courts18 Jul 2013
Purshotam Industries Ltd. Vs Customs Excise and Service Tax Appellate Tribunal
Uttarakhand High Court · (2014) 304 ELT 249 : (2014) 44 GST 469
High Courts17 Jul 2013
Raj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4112 : (2014) 1 NCC 753
High Courts17 Jul 2013
M/s. Sri. Hari Ganga Rice Mill Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0008
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27Uttarakhand Agricultural Produce Marketing (Development and Regulation) Amendment Act, 2012 — Section 2(1), 2(3)
High Courts16 Jul 2013
M/s. Uma Rice and General Mill Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0044
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27
High Courts15 Jul 2013
Surya Polypack Pvt. Ltd. Vs CESTAT
Uttarakhand High Court · (2014) 300 ELT 161
High Courts15 Jul 2013Dismissed
Rakesh Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 287
High Courts15 Jul 2013
Vidhyavrat Sharma Vs Dr. K.P. Singh
Uttarakhand High Court · (2013) 101 ALR 68
High Courts12 Jul 2013
Commissioner, Commercial Tax Vs Cafe Coffee Day
Uttarakhand High Court · (2013) 65 VST 177
Uttar Pradesh Trade Tax Act, 1948 — Section 3A, 3A(1)(d)
High Courts12 Jul 2013
In The Matter of Constituting A Trust/Board at The Jageshwar Dham (Jyotirlinga) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 100 ALR 560
High Courts11 Jul 2013
Commissioner, Commercial Tax Vs Maan Shakumbhari Gramodyog Sansthan
Uttarakhand High Court · (2013) 64 VST 508
High Courts10 Jul 2013
Jaswant Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3920 : (2014) 1 DMC 152
High Courts10 Jul 2013
Bhura @ Naseem Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 472
High Courts09 Jul 2013
Rekha and Others Vs Om Prakash and Others
Uttarakhand High Court · AIR 2013 Utt 102
High Courts09 Jul 2013
Ajay Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2013 Utt 108
High Courts09 Jul 2013
Ganga Ram and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 942 : (2013) 2 NCC 633