High Courts08 Jul 2013Disposed Off
Nitin Agarwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0067
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 703 of 1,059
High Courts08 Jul 2013
Ashok Kumar Kundi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 936 : (2014) CriLJ 378 : (2013) 2 NCC 218
High Courts08 Jul 2013
Bhudev Sharma and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 312
High Courts08 Jul 2013
Smt. Indu Joshi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 139 FLR 439 : (2013) LabIC 3398 : (2013) 4 LLJ 410 : (2013) 5 LLN 795
High Courts08 Jul 2013
Saleem and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 750
High Courts05 Jul 2013Disposed Off
Jai Prakash Gupta Vs Central Bureau of Investigation
Uttarakhand High Court · (2013) 07 UK CK 0002
Penal Code, 1860 (IPC) — Section 109, 120B, 420, 468, 471
High Courts04 Jul 2013
Kavita Goel Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 313
High Courts04 Jul 2013Dismissed
Shekhar Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 931
High Courts04 Jul 2013Dismissed
Smt. Bimla and Others Vs Mohd. Saleem and Others
Uttarakhand High Court · (2013) 100 ALR 145 : (2013) 120 RD 837
High Courts04 Jul 2013
Commissioner, Commercial Tax Vs Jai Durge Traders
Uttarakhand High Court · (2013) 65 VST 307
High Courts03 Jul 2013Dismissed
Ramesh Chand Agarwal Vs Smt. Hema Agarwal
Uttarakhand High Court · (2013) 100 ALR 92 : (2013) 100 ALR 570 : (2013) 120 RD 829
High Courts03 Jul 2013
Smt. Bhagirathi Devi and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 199
High Courts03 Jul 2013
Prathivi Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 745
High Courts03 Jul 2013Allowed
State of Uttaranchal Vs Jai Prakash Rastogi
Uttarakhand High Court · (2014) CriLJ 2649
High Courts03 Jul 2013
Tek Chand Vs Jagdish Prakash
Uttarakhand High Court · AIR 2013 Utt 104 : (2013) 100 ALR 97 : (2013) 100 ALR 563
High Courts02 Jul 2013Allowed
Lakshmi Narayan Gupta Vs Secretary,Khadi Gramodyog Vikas Mandal
Uttarakhand High Court · AIR 2014 Utt 14
High Courts02 Jul 2013
Sheru Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4153 : (2013) 2 NCC 760
High Courts02 Jul 2013Disposed Off
Khalil and Zamil Vs Masoom Ali
Uttarakhand High Court · (2013) 07 UK CK 0056