High Courts06 Aug 2013Dismissed
Meena Devi Vs Ministry of Health
Uttarakhand High Court · (2014) ACJ 2026 : AIR 2014 Utt 24
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 701 of 1,059
High Courts06 Aug 2013
Amit and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 08 UK CK 0010
High Courts05 Aug 2013Dismissed
Ram Bahadur Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) CriLJ 4393 : (2014) 1 NCC 794
High Courts05 Aug 2013Disposed Off
Director of Income Tax Vs Hyundai Heavy Industries Co. Ltd.
Uttarakhand High Court · (2013) 261 CTR 567 : (2013) 217 TAXMAN 134
Income Tax Act, 1961 — Section 144, 263, 90
High Courts01 Aug 2013
Ramesh Singh Bisht Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4318 : (2014) 1 NCC 792
High Courts01 Aug 2013Dismissed
Mahendra Singh Vs Rahul Dev Shekhavat
Uttarakhand High Court · AIR 2014 Utt 11
High Courts31 Jul 2013Allowed
Sunita Chauhan Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) CriLJ 4398 : (2014) 1 NCC 790
High Courts31 Jul 2013Dismissed
Raees Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 273
High Courts30 Jul 2013Allowed
Avdhesh Pandey and Others Vs Kripa Shankar Pandey and Another
Uttarakhand High Court · AIR 2014 Utt 7
High Courts29 Jul 2013
U.P. Avas Evam Vikas Parishad Vs H.C. Ahuja
Uttarakhand High Court · (2013) 4 ARBLR 138
High Courts29 Jul 2013
Cambrian Hall Educational Trust Vs Commissioner of Income Tax
Uttarakhand High Court · (2013) 359 ITR 401
High Courts26 Jul 2013
Amarjeet Kaur Vs State of Uttarakhand
Uttarakhand High Court · (2013) 07 UK CK 0021
Penal Code, 1860 (IPC) — Section 193, 195
High Courts25 Jul 2013Allowed
Raju Thapa Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 324
High Courts24 Jul 2013
M/s. Sharda Rice and General Mills Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0054
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27
High Courts24 Jul 2013
Ankit (Minor) Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) CriLJ 4989 : (2014) 1 NCC 767
High Courts24 Jul 2013Dismissed
Union of India and Others Vs K.N. Uniyal
Uttarakhand High Court · (2014) LabIC 135
High Courts22 Jul 2013Dismissed
State of Uttaranchal Vs Anand Singh Chilwal
Uttarakhand High Court · (2013) CriLJ 4399 : (2014) 1 NCC 796
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts19 Jul 2013Disposed Off
Dev Bhoomi Institution of Polytechnic and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0052
High Courts19 Jul 2013Disposed Off
M/s. Mahadev Rice Mills Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0031
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 2(1), 27
High Courts19 Jul 2013Dismissed
Pawan Kumar Taneja Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) CriLJ 384