High Courts24 Sept 2013Dismissed
Ompal and Others Vs State of Uttarakhand
Uttarakhand High Court · (2014) 84 ALLCC 135
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 700 of 1,059
High Courts18 Sept 2013Dismissed
Ranjeet Singh and Others Vs Additional Chief Revenue Commissioner and Others
Uttarakhand High Court · (2013) 121 RD 528
High Courts16 Sept 2013
Sri Vidyavrat Sharma Vs Dr. K.P. Singh
Uttarakhand High Court · (2013) 09 UK CK 0007
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17, 25
High Courts11 Sept 2013
Commissioner of Customs and Central Excise Vs Ace Glass Container Ltd.
Uttarakhand High Court · (2014) 43 GST 38 : (2014) 26 GSTR 303 : (2014) 34 STR 805
High Courts11 Sept 2013Partly Allowed
Sanjai Kumar Mohan Nigam Vs Labour Court and Others
Uttarakhand High Court · (2013) 139 FLR 754 : (2014) 1 LLJ 325 : (2014) 1 LLN 266
High Courts10 Sept 2013
Deepak @ D.M. Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 843
High Courts06 Sept 2013
Sumit Singh and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2013) 09 UK CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 160Penal Code, 1860 (IPC) — Section 307
High Courts04 Sept 2013
Ayub Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 848
High Courts04 Sept 2013Disposed Off
Shanti Devi and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 101 ALR 459 : (2013) 121 RD 726
High Courts04 Sept 2013
New India Assurance Company Ltd. Vs Smt. Jareena Ansari and Another
Uttarakhand High Court · (2014) 140 FLR 67 : (2014) LLR 48
High Courts04 Sept 2013
Mahendra Singh Aswal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 83 ALLCC 932
High Courts31 Aug 2013
Dr. Mohit Tayal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 08 UK CK 0006
High Courts30 Aug 2013
Ratnanjali Mishra and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 08 UK CK 0002
High Courts30 Aug 2013Dismissed
Rakesh Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2013) 3 ACR 3525
High Courts29 Aug 2013
Mam Chand Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 08 UK CK 0005
High Courts26 Aug 2013
Suresh and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 08 UK CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 504, 506
High Courts16 Aug 2013Allowed
Kamal Singh @ Kapil Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 869
High Courts12 Aug 2013
Subhlesh Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 08 UK CK 0012
Uttar Pradesh Panchayat Raj Act, 1947 — Section 5A(c), 6A
High Courts08 Aug 2013
M/s. Sriyam Impex Private Limited Vs Ester Industries Limited
Uttarakhand High Court · (2013) 08 UK CK 0009
Companies Act, 1956 — Section 391, 392, 393, 394