Indian Penal Code, 1860 — Section 34, 109, 120B, 147, 148, 149, 302, 307, 420, 467, 478, 471Code Of Civil Procedure, 1908 — Section 2(15), Order 3 Rule 4Uttar Pradesh Gangsters And Anti Social Activities (Prevention) Act, 1986 — Section 2, 3

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High Courts27 Jul 2018Disposed Off

Uma Devi & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2018) 07 UK CK 0178

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420

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High Courts27 Jul 2018Dismissed

Jayanti Prasad Saxena Vs State of Uttarakhand & Anr

Uttarakhand High Court · (2018) 07 UK CK 0145

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9AConstitution of India, 1950 — Article 226

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High Courts27 Jul 2018Dismissed

Dharamvir Singh Vs State of Uttarakhand & another

Uttarakhand High Court · (2018) 07 UK CK 0144

Indian Forest Act, 1927 — Section 61A

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High Courts27 Jul 2018Dismissed

Anil Kumar Sharma Vs Central Bureau of Investigation, Dehradun

Uttarakhand High Court · (2018) 07 UK CK 0143

Prevention of Corruption Act, 1988 — Section (1)(e), 2(c), 5A, 5(4), 7, 13, 13(1)(d), 13(2), 17Indian Penal Code, 1860 — Section 21, 120BCode Of Criminal Procedure, 1973 — Section 197

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High Courts26 Jul 2018Dismissed

Sonu Vs State of Uttarakhand

Uttarakhand High Court · (2018) 07 UK CK 0164

Code of Civil Procedure, 1908 — Section 439

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High Courts26 Jul 2018Disposed Of

Siddartha Gupta & another Vs G.T.M. Builders & Promoters Pvt. Ltd

Uttarakhand High Court · (2018) 07 UK CK 0142

Constitution of India, 1950 — Article 227

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High Courts26 Jul 2018Dismissed

Bhagat Singh and others Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0139

Uttar Pradesh Basic Education Act, 1972 — Section 19Uttar Pradesh Recognized Basic Schools (Junior High Schools) (Recruitment and Conditions of Service of Teachers) Rules, 1978 — Rule 4

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High Courts26 Jul 2018Disposed Of

Dharnidhar Sharma Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 07 UK CK 0138

Code Of Criminal Procedure, 1973 — Section 319, 482

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High Courts26 Jul 2018Dismissed

State & others Vs Kiranpal Balmiki & others

Uttarakhand High Court · (2018) 07 UK CK 0137

Osmania University (Second Amendment) Act, 1966 — Section 13AConstitution of India, 1950 Article 14Indian Penal Code, 1860 — Section 193, 195, 196, 228

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High Courts26 Jul 2018Allowed

Sardar Paramjeet Singh Vs Sardar Inderjeet Singh Kalra & others

Uttarakhand High Court · (2018) 07 UK CK 0136

Urban Buildings (Regulation of Letting Rent and Eviction) Act, 1972 — 3, 3(g), 12(1)(b), 12(2), 12(3), 21(1) (a), 25, 25(2)Constitution of India, 1950 — Article 227

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High Courts26 Jul 2018Dismissed