High Courts01 Aug 2018Dismissed
Commissioner of Central Excise and Service Tax Vs Sandeep Pathak
Uttarakhand High Court · (2018) 08 UK CK 0005
Central Excise Act, 1944 — Section 35G
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 587 of 1,059
High Courts01 Aug 2018Dismissed
Commissioner of Central Excise and Service Tax Vs Shri Murlidhar
Uttarakhand High Court · (2018) 08 UK CK 0004
Central Excise Act, 1944 — Section 35G
High Courts01 Aug 2018Allowed
Hasmat Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0003
Uttar Pradesh Control of Goondas Act, 1970 — Section 3, 6
High Courts01 Aug 2018Dismissed
Pancham Singh Vs Union of India and others
Uttarakhand High Court · (2018) 08 UK CK 0002
Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017 — Section 3Shashastra Seem Bal Combatized Sub Inspector (General Duty) Group B Non Gazetted Posts Recruitment Rules, 2009 — Rule 8
High Courts01 Aug 2018Dismissed
Poonam Dobriyal Vs ONGC and others
Uttarakhand High Court · (2018) 08 UK CK 0001
High Courts31 Jul 2018Dismissed
Puran Chandra Ramola Vs State of Uttarakhand
Uttarakhand High Court · (2018) 07 UK CK 0161
Arbitration and Conciliation Act, 1996 — Section 11(6), 33, 34, 37
High Courts31 Jul 2018Disposed Of
Rajendra Sharma Vs Uttarakhand Transport Corporation, Dehradun
Uttarakhand High Court · (2018) 07 UK CK 0160
Constitution of India, 1950 — Article 227
High Courts31 Jul 2018Dismissed
Mohan Kumar Mittal &others Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2018) 07 UK CK 0159
Indian Penal Code, 1860 — Section 120B, 405, 420, 463, 464, 465, 468, 471, 473Code of Criminal Procedure, 1973 — Section 82, 83, 158, 156(3), 169, 170, 173, 173(2e, 2f), 397, 398, 401, 482Constitution of India,1950 — Article 21, 226, 227
High Courts31 Jul 2018Dismissed
Vijay Singh Gosain Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 07 UK CK 0158
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 191, 193, 376, 420Constitution of India, 1950 — Article 217
High Courts31 Jul 2018Dismissed
Rishi Bhardwaj Vs State of Uttarakhand & Anr.
Uttarakhand High Court · (2018) 07 UK CK 0157
Code of Criminal Procedure, 1973 — Section 200, 202, 482Negotiable Instruments Act, 1881 — Section 138
High Courts31 Jul 2018Disposed Of
Committee of Management, Janta Inter College Farshali, District Bageshwar Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 07 UK CK 0156
Uttarakhand School Education Act, 2006 — Rules of 2009
High Courts31 Jul 2018
Uttarakhand Power Corporation Limited (UPCL) Vs M/s Mahaveer Transmission Udyog Pvt. Ltd
Uttarakhand High Court · (2018) 07 UK CK 0155
Micro Small & Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 19Arbitration & Conciliation Act, 1966 — Section 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Constitution of India, 1950 — Article 141
High Courts31 Jul 2018Allowed
Ashraf Ahmad Vs Sri A.S. Bhartari & others
Uttarakhand High Court · (2018) 07 UK CK 0154
Code of Civil Procedure, 1908 — Section 104, Section 151, Order 26 Rule 9, Order 39 Rule 2A, Order 43 Rule 1(c)Municipal Corporation Act, 1959 — Section 308
High Courts31 Jul 2018Dismissed
Bhupal Singh Bisht Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 07 UK CK 0153
Uttarakhand Annual Transfer for Public Servants Act, 2017 — Section 3(Ja), 7(d), 7(d)(1), 18 (1),(2)
High Courts31 Jul 2018
Dr. Deenanath Sharma Vs Union of India and others
Uttarakhand High Court · (2018) 07 UK CK 0152
Societies Registration Act, 1860 — Section 15
High Courts31 Jul 2018Dismissed
Janki Prasad Badola Vs Superintendent Engineer 12th Circle & Others
Uttarakhand High Court · (2018) 07 UK CK 0151
High Courts30 Jul 2018Allowed
M/s Pepsico India Holdings Private Ltd & Anr @APPELLANT@Hash Additional Chief Judicial Magistrate, Kashipur & Anr
Uttarakhand High Court · (2018) 07 UK CK 0165
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 272, 273, 320, 420Prevention Of Food Adulteration Act, 1954 — Section 16
High Courts30 Jul 2018Dismissed
Mr. Ashwin Chaudhary Vs Ms. Kiran Chaudhary & another
Uttarakhand High Court · (2018) 07 UK CK 0150
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(i), (ia) 26Contempt of Courts Act, 1971 — Section 12
High Courts30 Jul 2018Dismissed
Satish Kumar Vs Mrs. Abhilasha & others
Uttarakhand High Court · (2018) 07 UK CK 0148
Code of Civil Procedure, 1908 — Order 8 Rule 9
High Courts30 Jul 2018Allowed
Tahjeeb Khan Vs State of Uttarakhand
Uttarakhand High Court · (2018) 07 UK CK 0147
Indian Penal Code, 1860 — Section 379, 411