High Courts07 Aug 2018Allowed
Bhola Nath Vs Indian Institute of Technology, Roorkee & others
Uttarakhand High Court · (2018) 08 UK CK 0036
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 585 of 1,059
High Courts07 Aug 2018Dismissed
The Chief Engineer North Zone II and others Vs M/s Rapti Contractor
Uttarakhand High Court · (2018) 08 UK CK 0035
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 37
High Courts07 Aug 2018Disposed Of
Kriya Yoga Ashram Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0034
Control of National Highways (Land and Traffic) Act, 2002 — Section 14, 26, 26(8)
High Courts06 Aug 2018Allowed
Neeta Rani Saxena & Others @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0225
Constitution Of India, 1950 — Article 300A
High Courts06 Aug 2018Dismissed
Jagdish Prasad Yadav & Another @APPELLANT@Hash Anil Kumar Sharma
Uttarakhand High Court · (2018) 08 UK CK 0224
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 18 Rule 17
High Courts06 Aug 2018Allowed
Manavta Higher Primary School, Gandhi Nagar @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0223
Right Of Children To Free And Compulsory Education Act, 2009 — Section 3, 7, 29, 38Uttaranchal School Education Act, 2006 — Section 50Right Of Children To Free And Compulsory Education Rules, 2010 — Rule 6(1)
High Courts06 Aug 2018Dismissed
Smt. Neera Rawat Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0032
High Courts06 Aug 2018Disposed Of
Firoz Ali Khan Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0031
Constitution of India, 1950 — Article 226Government Servant (Discipline and Appeal) (amended) Rules, 2010 — Rule 4, 7, 7(11)
High Courts06 Aug 2018Disposed Of
Smt. Sarita Varma Vs hakrata Cantt District Dehradun & others
Uttarakhand High Court · (2018) 08 UK CK 0030
High Courts06 Aug 2018Dismissed
Mitlesh &others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0029
Indian Penal Code, 1860 — Section 120B, 201, 302, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts06 Aug 2018Allowed
Pratap Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0028
High Courts06 Aug 2018Allowed
Panwan Kumar Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0027
Constitution of India, 1950 — Article 14
High Courts06 Aug 2018Disposed Of
M/s Balaji Constructions &others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0026
High Courts06 Aug 2018Put up this matter in the week commencing 04.09.20
Dinesh Singh Gunsola & Others Vs Smt. Sulakshana Lal & Others
Uttarakhand High Court · (2018) 08 UK CK 0025
Code of Civil Procedure, 1908 — Section 2(15), 151, 302, 303, 304, Order III, Rules (1), (2)Advocates Act, 1961 — Section 29, 30, 30(i), 32, 33Constitution of India, 1950 — Article 19
High Courts03 Aug 2018Dismissed
Bablu Singh And Others @APPELLANT@Hash Ramesh Kumar Tyagi
Uttarakhand High Court · (2018) 08 UK CK 0222
Code Of Criminal Procedure, 1973 — Section 190(1)(a), 197, 200, 482Indian Penal Code, 1860 — Section 166A, 166B, 354, 354A, 354B, 354C, 370, 375, 376, 376A, 376C, 409, 420,467, 468, 471, 509Constitution Of India, 1950 — Article 243ZK
High Courts03 Aug 2018Allowed
Haseen Khan & Another @APPELLANT@Hash Ameena Naaz
Uttarakhand High Court · (2018) 08 UK CK 0221
Code Of Civil Procedure, 1908 — Order 41 Rule 22
High Courts03 Aug 2018Disposed Off
Arjun Singh @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0220
Uttaranchal Cooperative Societies Rules, 2004 — Rule 440, 441, 449Constitution Of India, 1950 — Article 243ZK
High Courts03 Aug 2018Disposed Off
Narendra Singh @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0219
Uttaranchal Cooperative Societies Rules, 2004 — Rule 440, 441, 449Constitution Of India, 1950 — Article 243ZK
High Courts03 Aug 2018Disposed Off
Yashpal Singh And Others @APPELLANT@Hash State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 08 UK CK 0218
Uttaranchal Cooperative Societies Rules, 2004 — Rule 440, 441, 449Uttarakhand State Cooperative Societies Election Rules, 2018 — Rule 16, 17, 18, 19, 44Constitution Of India, 1950 — Article 243ZK
High Courts03 Aug 2018Disposed Off
Bachan Singh Rawat & Another @APPELLANT@Hash District Magistrate, Tehri Garhwal And Others
Uttarakhand High Court · (2018) 08 UK CK 0217
Uttaranchal Cooperative Societies Act, 2002 — Section 34(1)Uttaranchal Cooperative Societies Rules, 2004 — Rule 440, 441, 456(3), 449Uttarakhand State Cooperative Societies Election Rules, 2018 — Rule 16, 17, 18, 19, 44