High Courts03 Aug 2018Disposed Off
Rajendra Singh @APPELLANT@Hash State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 08 UK CK 0215
Uttaranchal Cooperative Societies Act, 2002 — Section 34(1)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 586 of 1,059
High Courts03 Aug 2018Disposed Of
Suresh Kumar & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0021
High Courts03 Aug 2018Disposed Of
Rajesh Singh Rana & Anr Vs State of Uttarakhand & Ors
Uttarakhand High Court · (2018) 08 UK CK 0020
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420, 504
High Courts03 Aug 2018Disposed Of
M/s Durga Dairy Farm & Other Vs Oriental Bank of Commerce & others
Uttarakhand High Court · (2018) 08 UK CK 0019
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts02 Aug 2018Allowed
Babita Patwal @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0216
High Courts02 Aug 2018List this case on 03.08.2018 at 04:00 PM
Himalayan Yuva Gramin Vikas Sanstha Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0024
Code of Criminal Procedure, 1973 — Section 197Forest Act, 1927 — Section 20
High Courts02 Aug 2018List this matter on 14.8.2018
Neha Chamail Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 08 UK CK 0023
High Courts02 Aug 2018List this case on 16.08.2018
Dr. Taukeer Ahmad & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0022
Indian Medical Council Act, 1956 — Section 10A
High Courts02 Aug 2018Disposed Of
Social Development Foundation NGO & others Vs The State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0018
Code of Civil Procedure, 1908 — Section 11Uttar Pradesh Imposition of Ceiling on Land Holding Act, 1960 — Section 25, 26, 27, 27(1), 27(2), 27(3), 28Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 198, 153(2), 156, 157
High Courts02 Aug 2018Dismissed
Mamta Shahi and another Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 08 UK CK 0017
Code of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 5, 12, 17, 18, 19, 20, 22, 23, 27(1)(a)
High Courts02 Aug 2018Disposed Of
Mahkar Singh @ Pappu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0016
Indian Penal Code, 1860 — Section 34, 109, 120B, 147, 148, 149, 302, 307, 309
High Courts02 Aug 2018Dismissed
Pratap Singh Mehta Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0015
Regularization Rules, 2003 — Rule 4
High Courts02 Aug 2018Dismissed
Mahmood & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0014
National Highways Act, 1956 — Section 3(G)(1)Arbitration & Conciliation Act, 1996 — Section 19, 34Constitution of India, 1950 — Article 227
High Courts01 Aug 2018Dismissed
Rashmi Rawat & another Vs Secretary Department of Fishries Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0013
High Courts01 Aug 2018Disposed Of
Ahata Imam Sahab Rahmatullah Vs Joint Magistrate/S.D.M. Roorkee, District Haridwar and others
Uttarakhand High Court · (2018) 08 UK CK 0012
Uttar Pradesh Muslim Waqf Act, 1960 — Section 6, 7, 57A, 57A(1), 83
High Courts01 Aug 2018Disposed Of
Ahata Imam Sahab Rahmatullah Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0010
Uttar Pradesh Muslim Waqf Act, 1960 — Section 6, 7, 57A, 57A(1), 83
High Courts01 Aug 2018Allowed
Dr. Gokaran Singh and two others Vs Managing Director, Uttarakhand Forest Development & others
Uttarakhand High Court · (2018) 08 UK CK 0009
Contract Labour (Regulation and Abolition) Act, 1970 — Section 7, 12Constitution of India, 1950 — Article 21, 32, 38, 39, 39(e), 41, 43, 48A, 142
High Courts01 Aug 2018Dismissed
Rajesh Vasudeva Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2018) 08 UK CK 0008
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 2(e), 27(1), 27(2)
High Courts01 Aug 2018Disposed Of
Ram Prasad Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0007
Uttar Pradesh Urban Building and Planning Act, 1973 — Section 26A, 26B
High Courts01 Aug 2018Dismissed
Commissioner of Central Excise and Service Tax Vs M/s Rohit Surfactants P. Ltd
Uttarakhand High Court · (2018) 08 UK CK 0006
Central Excise Act, 1944 — Section 35G