COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 590 of 1,059

High Courts23 Jul 2018Dismissed

M/s Sah Traders Vs Authorised Officer and another

Uttarakhand High Court · (2018) 07 UK CK 0115

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 13(12)

High Courts23 Jul 2018Dismissed

President Cantonment Board, Ranikhet and others Vs Kamaluddin

Uttarakhand High Court · (2018) 07 UK CK 0114

Cantonment Fund Servants Rules, 1937 — Rule 10(1) (A)

High Courts23 Jul 2018Allowed

Pankaj Kumar Vs State of Uttarakhand & another

Uttarakhand High Court · (2018) 07 UK CK 0113

Indian Forest Service Cadre Rules, 1966 — Rule 7(1), 7(3), 7(5)

High Courts23 Jul 2018

Pavan Kumar Nath Vs State of Uttarakhand and another

Uttarakhand High Court · (2018) 07 UK CK 0112

Code Of Criminal Procedure, 1973 — Section 200, 482Negotiable Instruments Act, 1881 — Section 138, 143(3)

High Courts23 Jul 2018Disposed Off

MBL Infrastructure Limited Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0110

Arbitration and Conciliation Act, 1996 — Section 11(3, 4), 13, 14, 15, 15((1)(a), 38, 38(2)

High Courts23 Jul 2018Allowed

Smt. Sonia Vs Sanjay Mehta

Uttarakhand High Court · (2018) 07 UK CK 0109

Hindu Marriage Act, 1955 — Section 13, 27

High Courts23 Jul 2018Disposed Off

Smt. Manju Vs Daleep Kumar , Dilip Kumar Vs Smt. Manju

Uttarakhand High Court · (2018) 07 UK CK 0108

Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 125

High Courts20 Jul 2018Allowed

Dan Singh Surya And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2018) 07 UK CK 0170

High Courts20 Jul 2018Dismissed

Deep Chand Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0107

Uttarakhand Cooperative Societies Rules, 2004 — Rule 415, 450

High Courts20 Jul 2018Dismissed

Shyam Datt Joshi Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0106

Uttarakhand Cooperative Societies Rules, 2004 — Rule 457

High Courts20 Jul 2018Disposed Off

Hari Om Singh Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0105

High Courts20 Jul 2018Disposed Off

Raghubar Datt Maulekhi and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2018) 07 UK CK 0104

Code of Civil Procedure, 1908 — Section 96, Order 6 Rule 17Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 428

High Courts19 Jul 2018Dismissed

Bhagwati Prasad Uniyal Vs Managing Director, U.P. Rajkiya Nirman Nigam Ltd. and others

Uttarakhand High Court · (2018) 07 UK CK 0102

Uttar Pradesh Rajkiya Nirman Nigam Limited (Engineers & Architects) Service Rules, 1980 — Rule 19, 19(1), 19(4), 19(5)

High Courts19 Jul 2018Allowed

Maalti Mulasi Vs Ram Dayal Joshi & Others

Uttarakhand High Court · (2018) 07 UK CK 0101

Specific Relief Act, 1963 — Section 28(1)Constitution of India, 1950 — Article 227

High Courts19 Jul 2018Disposed Off

M/s Oberai Motor Sales & others Vs District Magistrate, District – Dehradun & others

Uttarakhand High Court · (2018) 07 UK CK 0100

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14

High Courts19 Jul 2018Disposed Off

Vinay Singh Bisht Vs District Magistrate, Pauri Garhwal & others

Uttarakhand High Court · (2018) 07 UK CK 0099

High Courts18 Jul 2018List this case on 14.08.2018

Smt. Ritu Jhamb and others Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0098

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section, 420, 467, 468, 471Uttar Pradesh Zamindari Abolition & Land Reforms Act, 1950 — Section 169

High Courts18 Jul 2018Dismissed

Uttarakhand Forest Development Corporation & others Vs Jaman Singh

Uttarakhand High Court · (2018) 07 UK CK 0097

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6NConstitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Article 137

High Courts18 Jul 2018Dismissed

Suresh Chandra Vs Director School Education and others

Uttarakhand High Court · (2018) 07 UK CK 0096

High Courts18 Jul 2018Allowed

Central Bank of India and others Vs Virender Kumar Suri

Uttarakhand High Court · (2018) 07 UK CK 0095

Central Civil Service (Pension) Rule, 1972 — Rule 19