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Uttarakhand High Court judgments

21,173 judgments · page 592 of 1,059

High Courts11 Jul 2018Disposed Off

Kamal Gupta Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0058

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(d), 2(e), 2(ee), 2(i), 26, 29National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 — Section 2Right of Children to Free and Compulsory Education Act, 2009 — Section 3(3), 38