High Courts23 Aug 2018Allowed
Ankur Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0102
Indian Penal Code, 1860 — Section, 420, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 581 of 1,059
High Courts23 Aug 2018Allowed
Neeraj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0101
Indian Penal Code, 1860 — Section, 120B, 420, 467, 468, 471
High Courts23 Aug 2018Allowed
Smt. Shiv Kumari Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0100
Indian Penal Code, 1860 — Section, 379, 411Arms Act, 1959 — Section 3, 25
High Courts23 Aug 2018List this matter for further orders on 30th August
Himalayan Yuva Gramin Vikas Sanstha Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0097
High Courts21 Aug 2018Allowed
Mahendra Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 08 UK CK 0246
Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471A, 498AConstitution Of India, 1950 — Article 136, 226
High Courts21 Aug 2018Dismissed
Mayank Sharma Vs Sugandh Misra
Uttarakhand High Court · (2018) 08 UK CK 0245
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 5 Rule 20
High Courts21 Aug 2018Allowed
Nawab Abbasi Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0099
Indian Penal Code, 1860 — Section, 323 ,420, 467, 468, 471, 504, 506
High Courts21 Aug 2018Disposed Of
Aali-Bedini-Bagzi Bugyal Sanrakshan Samiti Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0098
Forest (Conservation) Act, 1980 — Section 2, 2(i), 3Wildlife (Protection) Act, 1972 — Section 2(27)
High Courts21 Aug 2018List after three weeks
In the matter of “Sacrifice of Animal in open and blood offal dumped in open drains on Bakr-Eid” & others Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 08 UK CK 0096
Code Of Criminal Procedure, 1973 — Section 144, 176(3)Prevention of Cruelty to Animal Acts, 1960 — Section 3, 11, 11(1)Constitution Of India, 1950 — Article 21, 25, 25(1), 26, 26(a)(b), 51A(g)
High Courts21 Aug 2018List this matter on 31.08.2018
In the matter of “Brutal Gang Rape and Murder of a 12 years old girl in Uttarkashi” Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 08 UK CK 0095
Himachal Land Reforms and Tenancy Act, 1972 — Section118Indian Penal Code, 1860 — Section 376Constitution of India, 1950 — Article 226
High Courts20 Aug 2018Disposed Off
Iliyas Admed Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0249
Indian Penal Code, 1860 — Section 147, 148, 332, 353, 504, 506Prevention Of Damage To Public Property Act, 1984 — Section 2, 3
High Courts20 Aug 2018Allowed
Minder & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0248
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts20 Aug 2018Allowed
Maan Singh & Another Vs State
Uttarakhand High Court · (2018) 08 UK CK 0247
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts20 Aug 2018
Sandeep Thukral & others Vs Govind Ballabh Pant University of Agriculture and Technology, Pantnagar & others
Uttarakhand High Court · (2018) 08 UK CK 0094
High Courts17 Aug 2018Allowed
Raghuvar Dutt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0244
Constitution Of India, 1950 — Article 38, 39(e), 42, 43, 48
High Courts17 Aug 2018Dismissed
Dayal Singh Vs Presiding Officer Labour Court Kashipur & Another
Uttarakhand High Court · (2018) 08 UK CK 0243
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(a), 2(s), 2(z), 2(2), 4KIndustrial Disputes Act, 1947 — Section 2(s), 2(z), 3, 3(4), 3(5), 4, 6, 6N, 7, 18Employees State Insurance Act, 1948 — Section 2(a), 2(9)
High Courts17 Aug 2018
Himanshu Chandola Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0093
Environment (Protection) Act, 1986 — Section 6, 25Environment (Protection) Rules, 1986 — Rule 3, 5, 6, 7, 8, 9, 10, 11
High Courts16 Aug 2018Dismissed
State Of Uttarakhand & Others Vs Anil Kumar
Uttarakhand High Court · (2018) 08 UK CK 0242
High Courts16 Aug 2018Allowed
Raghuveer Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 08 UK CK 0241
Constitution Of India, 1950 — Article 14, 16
High Courts16 Aug 2018Dismissed
Mohammad Saleem Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0240
Constitution Of India, 1950 — Article 226