High Courts28 Aug 2018Allowed
Mohammad Irfan Naseem Akhtar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0148
Uttarakhand Protection of Cow Progeny Act, 2007 — 5, 6, 11(1), 11(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 579 of 1,059
High Courts28 Aug 2018Allowed
Prashant Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0146
Indian Penal Code, 1860 — Section, 342, 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts28 Aug 2018Allowed
Ashak Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0145
Uttarakhand Protection of Cow Progeny Act, 2007 — Section, 3, 5, 11(1)
High Courts28 Aug 2018Allowed
Hasnain Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0144
Uttarakhand Protection of Cow Progeny Act, 2007 — Section, 3, 5, 11(1)
High Courts28 Aug 2018Allowed
Farman Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0143
Indian Penal Code, 1860 — Section, 342, 363, 366, 376D, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 17Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts27 Aug 2018Disposed Of
Sunder Singh Gosain & others Vs Commissioner, Garhwal Division, Pauri Garhwal And Others
Uttarakhand High Court · (2018) 08 UK CK 0142
High Courts27 Aug 2018Disposed Of
Prashant Rawat & others Vs Govind Ballabh Pant University of Agriculture and Technology, Pantnagar And Others
Uttarakhand High Court · (2018) 08 UK CK 0138
High Courts27 Aug 2018Allowed
Sanjay Lohani Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0137
Indian Penal Code, 1860 — Section, 147, 332, 342, 353, 504, 504
High Courts27 Aug 2018Allowed
Nasir Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0136
Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11(1)
High Courts27 Aug 2018Disposed Of
Smt. Uma Devi & Anr Vs State of Uttarakhand & Anr.
Uttarakhand High Court · (2018) 08 UK CK 0135
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section,120B, 420
High Courts27 Aug 2018List on 31.8.2018 in the daily cause list
Rajendra Prasad Bangwal & others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0134
Uttar Pradesh Municipalities Act, 1916 — Section 10A
High Courts27 Aug 2018List this case on 22.10.2018 in the daily cause li
Ombir Singh Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0133
Indian Penal Code, 1860 — Section, 328, 363, 366A, 368
High Courts27 Aug 2018Allowed
Raja & others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0132
Indian Penal Code, 1860 — Section, 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Aug 2018List this case on 04.09.2018 in the daily cause li
Upanshu Mehrishi Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0131
High Courts24 Aug 2018List this case on 04.09.2018 in the daily cause
Roopal Negi Vs Hemwati Nandan Bahuguna Uttarakhand Medical Education University & another
Uttarakhand High Court · (2018) 08 UK CK 0130
High Courts24 Aug 2018List these cases after three weeks in the daily ca
Mahima Singh & others Vs Govind Ballabh Pant University of Agriculture and Technology, Pantnagar & others
Uttarakhand High Court · (2018) 08 UK CK 0129
High Courts24 Aug 2018
Nav Prabhat Vs Munna Chauhan & Ors
Uttarakhand High Court · (2018) 08 UK CK 0128
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts24 Aug 2018Allowed
Ashiya alias Kavita Vs State Election Commission and Others
Uttarakhand High Court · (2018) 08 UK CK 0127
Constitution of India, 1950 — Article 226
High Courts24 Aug 2018Disposed Of
Anil Kumar Gupta Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 08 UK CK 0126
Uttar Pradesh Urban Planning and Development Act, 1973 — Section, 27, 28
High Courts24 Aug 2018Dismissed
Sudhanshu Garg Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 08 UK CK 0125
Constitution of India, 1950 — Article 226