High Courts24 Aug 2018Allowed
Mohan Chandra Sunori Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0124
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section, 8, 20, 50, 60
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 580 of 1,059
High Courts24 Aug 2018Allowed
Vinod Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0123
Indian Penal Code, 1860 — Section, 363, 366Protection of Children from Sexual Offences Act, 2012 — Section, 16, 17Code Of Criminal Procedure, 1973 — Section, 164
High Courts24 Aug 2018Allowed
Girish Chandra Lohani Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0122
Indian Penal Code, 1860 — Section, 147, 332, 342, 353, 504, 506
High Courts24 Aug 2018Allowed
Sanavvar Hussain Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0121
Indian Penal Code, 1860 — Section, 34, 420
High Courts24 Aug 2018Allowed
Rahman Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0120
Uttarakhand Protection of Cow Progency Act, 2007 — Section 3, 5, 11
High Courts24 Aug 2018Allowed
Khushnasib Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0118
Indian Penal Code, 1860 — Section, 356, 379, 411
High Courts24 Aug 2018Allowed
Chhota Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0117
Indian Penal Code, 1860 — Section, 332, 353Uttarakhand Protection of Cow Progency Act, 2007 — Section, 3, 5, 11
High Courts24 Aug 2018Allowed
Shamsher @ Nanu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0116
Uttarakhand Protection of Cow Progency Act, 2007 — Section 3, 5, 11
High Courts24 Aug 2018Allowed
Mohit Raghav Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0115
Indian Penal Code, 1860 — Section, 380, 411, 457
High Courts24 Aug 2018Allowed
Jhangeer Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0114
Uttarakhand Protection of Cow Progency Act, 2007 — Section 3, 5, 11
High Courts24 Aug 2018Allowed
Kasif Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0113
Indian Penal Code, 1860 — Section, 411, 414, 468, 471Code Of Criminal Procedure, 1973 — Section 156
High Courts24 Aug 2018Allowed
Akshay Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0112
Indian Penal Code, 1860 — Section, 34, 379, 411
High Courts24 Aug 2018Allowed
Mahesh Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0111
Indian Penal Code, 1860 — Section, 279, 420, 506Indian Medical Council Act, 1956 — Section 15
High Courts24 Aug 2018Allowed
Sultan Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0109
Indian Penal Code, 1860 — Section, 379, 411, 420, 467, 468, 471
High Courts24 Aug 2018Allowed
Gufran Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0108
Indian Penal Code, 1860 — Section, 379, 411
High Courts24 Aug 2018Allowed
Mahmood Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0107
Indian Penal Code, 1860 — Section, 120B, 420, 467, 468, 471, 504, 506
High Courts24 Aug 2018Allowed
Sohan Lal Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0106
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 50
High Courts24 Aug 2018Allowed
Saleem Khan Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0105
Indian Penal Code, 1860 — Section, 340, 354, 376(2)dProtection of Children from Sexual Offences Act, 2012 — Section, 5, 6Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6
High Courts24 Aug 2018Allowed
Pushpendra Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0090
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 50, 52
High Courts23 Aug 2018Dismissed
Uttarakhand Public Service Commission Gurukul Kangri Vs Avinash Kumar Singh
Uttarakhand High Court · (2018) 08 UK CK 0104