High Courts03 Feb 2026Disposed Of
Jaswant Singh Alias Nandhi And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1726
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 56 of 1,060
High Courts03 Feb 2026Disposed Of
Bilal Siddiqui Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1725
Negotiable Instruments Act, 1881 - Section 138
High Courts02 Feb 2026Disposed Of
Deepak Mehta Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1724
Indian Penal Code, 1860 - Section 308, 323, 324, 325, 326, 504, 506
High Courts30 Jan 2026Disposed Of
Charan Singh & Others Vs Vimla Devi & Others
Uttarakhand High Court · (2026) 01 UK CK 1959
High Courts30 Jan 2026Disposed Of
Avadh Enterprises Vs Commissioner Of The CGST, Commissonerate At Dehradun And Others
Uttarakhand High Court · (2026) 01 UK CK 1958
High Courts29 Jan 2026Allowed
Ramkumar & 03 Others Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1957
Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2), 351(3), 352
High Courts29 Jan 2026Allowed
Dalwindar Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1956
Bharatiya Nyaya Sanhita, 2023 - Section 69, 79, 351(3)
High Courts28 Jan 2026Dismissed
Ajay Kishor Bahuguna Vs Honble High Court Of Uttarakhand Nainital And Another
Uttarakhand High Court · (2026) 01 UK CK 1960
High Courts28 Jan 2026Allowed
Jatin Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1955
Indian Penal Code, 1860 - Section 323, 341, 376D
High Courts28 Jan 2026
Preeti Karadwal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1952
High Courts28 Jan 2026
Shahana Nagma And Another Vs Senior Superintendent Of Police, Haridwar And Others
Uttarakhand High Court · (2026) 01 UK CK 1951
High Courts27 Jan 2026
Kusum And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1954
High Courts27 Jan 2026Disposed Of
Tejpal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1953
Indian Penal Code, 1860 - Section 420
High Courts27 Jan 2026Allowed
Usman & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1950
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11
High Courts22 Jan 2026Allowed
Kuldeep Nandrajog Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1949
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 120B, 406, 420, 427, 504, 506Code Of Criminal Procedure, 1973 - Section 441
High Courts22 Jan 2026Disposed Of
Kajal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1947
Constitution Of India, 1950 - Article 226
High Courts21 Jan 2026Allowed
Dinesh Chandra Singh Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1948
Constitution Of India, 1950 - Article 14, 226
High Courts19 Jan 2026Dismissed
M/s Super Construction Associates Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1945
Constitution Of India, 1950 - Article 226
High Courts19 Jan 2026Disposed Of
Aanchal Chauhan And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1946
High Courts16 Jan 2026Disposed Of
Dr. Manoj Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 01 UK CK 1944
Uttarakhand Public Service (Relaxation In Age Limit For Recruitment) Rules, 2003 - Rule 3Uttarakhand Provincial Medical And Health Service Rules 2014 - Rule 10Uttarakhand Recruitment In Service Age Limit Rules 2014 - Rule 2