High Courts13 Feb 2026Dismissed
TDS Placements And Services Private Limited Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1777
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 54 of 1,060
High Courts13 Feb 2026Dismissed
Pradeep Singh Vs Punjab National Bank And Others
Uttarakhand High Court · (2026) 02 UK CK 1773
Recovery Of Debts And Bankruptcy Act, 1993 - Section 30
High Courts13 Feb 2026Allowed
Mokeen Ahmad Saifi Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1769
Indian Penal Code, 1860 - Section 120B, 147, 148, 149, 307, 323, 332, 341, 342, 353, 395, 412, 427, 436Prevention Of Damage To Public Property Act, 1984 -Section 3, 4Criminal Law (Amendment) Act, 1932 - Section 7
High Courts13 Feb 2026Allowed
Raeesh Ahmad Ansari Alias Dattu Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1768
Indian Penal Code, 1860 - Section 120B, 147, 148, 149, 307, 332, 353, 427, 435, 436Prevention Of Damage To Public Property Act, 1984 -Section 3, 4Unlawful Activities (Prevention) Act, 1967 - Section 15, 16
High Courts13 Feb 2026Allowed
Jiyaurrehman Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1767
Indian Penal Code, 1860 - Section 120B, 147, 148, 149, 307, 323, 332, 333, 341, 342, 353, 395, 412, 427, 435, 436Prevention Of Damage To Public Property Act, 1984 -Section 3, 4Criminal Law (Amendment) Act, 1932 - Section 7
High Courts13 Feb 2026Allowed
Firoj Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1766
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 29
High Courts12 Feb 2026Disposed Of
Anil Kumar Rasauni Vs Subhash Chand Pandey And Another
Uttarakhand High Court · (2026) 02 UK CK 1765
High Courts12 Feb 2026Disposed Of
Dr. Lalit Prasad Joshi Vs Dr. Ranjit Kumar Sinha
Uttarakhand High Court · (2026) 02 UK CK 1761
High Courts12 Feb 2026Disposed Of
Nitesh Kumar And Another Vs Abhay Pratap Singh And Others
Uttarakhand High Court · (2026) 02 UK CK 1760
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 198
High Courts12 Feb 2026Disposed Of
Vikas Rawat & Others Vs Union Of India & Others
Uttarakhand High Court · (2026) 02 UK CK 1759
Indian Forest Service (Recruitment) Rules, 1966 - Rule 2(g)
High Courts12 Feb 2026Allowed
Tube Private Limited Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1758
Uttarakhand Value Added Tax (VAT) Act, 2005 - Section 51
High Courts12 Feb 2026Disposed Of
Manorama Sinha And Another Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2026) 02 UK CK 1757
High Courts12 Feb 2026Dismissed
Dalip Singh Adhikari Vs Oriental Insurance Company Ltd.
Uttarakhand High Court · (2026) 02 UK CK 1756
Consumer Protection Act, 2019 - Section 58(1)(a)(iii), 67Constitution Of India, 1950 - Article 227
High Courts12 Feb 2026Allowed
Yograj (Since Deceased, Through LRs) And Another Vs Ram Kumar Gupta
Uttarakhand High Court · (2026) 02 UK CK 1755
Constitution Of India, 1950 - Article 227
High Courts12 Feb 2026Disposed Of
M/s Jaipal Singh Vs Commissioner, State Goods And Services Tax Commissionerate, Dehradun, Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1754
Central Goods And Services Tax Act, 2017 - Section 75(4)
High Courts12 Feb 2026Disposed Of
Committee Of Management Of BSV Inter College Jaspur And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1753
Constitution Of India, 1950 - Article 227
High Courts12 Feb 2026Allowed
Master Shivam Chhibber Vs Central Board Of Secondary Education CBSE & Another
Uttarakhand High Court · (2026) 02 UK CK 1751
High Courts12 Feb 2026Allowed
Pappu Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1750
Code Of Criminal Procedure, 1973 - Section 374Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 50
High Courts11 Feb 2026Allowed
Usha Mittal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1749
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code Of Criminal Procedure, 1973 - Section 145, 146, 146(1)
High Courts11 Feb 2026Disposed Of
Shankar Singh Vs Dr. Pankaj Kumar Pandey And Others
Uttarakhand High Court · (2026) 02 UK CK 1748