High Courts11 Feb 2026Allowed
Suraj Bora Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1747
Code Of Criminal Procedure, 1973 - Section 161, 164, 482Indian Penal Code, 1860 - Section 323, 376, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 55 of 1,060
High Courts11 Feb 2026Disposed Of
Guru Nanak Girls Inter College & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1745
High Courts11 Feb 2026Allowed
Yashpal Goswami (Since Deceased) Through Its Legal Heir Kshitij Bali Vs Shivkumari And Another
Uttarakhand High Court · (2026) 02 UK CK 1744
Constitution Of India, 1950 - Article 227
High Courts11 Feb 2026Disposed Of
Kanwar Pal Vs Arpit Saini And Others
Uttarakhand High Court · (2026) 02 UK CK 1743
Constitution Of India, 1950 - Article 227
High Courts11 Feb 2026Disposed Of
Shivam Tripathi Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 02 UK CK 1742
High Courts11 Feb 2026Dismissed
State Of Uttarakhand Through Deputy Secretary & Another Vs Uttarakhand Information Commission Dehradun & Another
Uttarakhand High Court · (2026) 02 UK CK 1741
Right To Information Act, 2005 - Section 8(1)(b), 19(3)
High Courts11 Feb 2026Partly Allowed
Vineet Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1740
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438Family Courts Act, 1984 - Section 19(4)Code Of Criminal Procedure, 1973 - Section 125, 125(4)
High Courts10 Feb 2026Allowed
Virendra Singh And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1739
Indian Penal Code, 1860 - Section 120B, 420, 467, 471Code Of Criminal Procedure, 1973 - Section 156(3)Constitution Of India, 1950 - Article 21
High Courts10 Feb 2026Disposed Of
Nanda Ballabh Vs Aditya Saha, Regional Provident Fund Commissioner And Another
Uttarakhand High Court · (2026) 02 UK CK 1738
High Courts10 Feb 2026Disposed Of
Ajit Singh Vs Suresh Kumar Tomar, Executive Engineer, PWD, National Highway Division, Dehradun
Uttarakhand High Court · (2026) 02 UK CK 1737
High Courts10 Feb 2026Disposed Of
Anil Kant Vs Aditya Saha, Regional Provident Fund Commissioner And Another
Uttarakhand High Court · (2026) 02 UK CK 1736
High Courts10 Feb 2026Disposed Of
Sudesh Kumar Sharma Vs Yugal Kishore Pant, Managing Director, Uttarakhand Seed And Tarai Development Corporation And Three Others
Uttarakhand High Court · (2026) 02 UK CK 1735
High Courts10 Feb 2026Disposed Of
Khadag Dhwaj Bhandari (K.D. Bhandari) Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1734
High Courts10 Feb 2026
Amanjyot Singh Vs Vikas Chandra Bairagi And Another
Uttarakhand High Court · (2026) 02 UK CK 1733
Constitution Of India, 1950 - Article 227
High Courts10 Feb 2026Allowed
Mahesh Chandra Shah Vs Harish Chandra Joshi
Uttarakhand High Court · (2026) 02 UK CK 1732
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 21(1)(a), 22Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Rules, 1972 - Rule 16Constitution Of India, 1950 - Article 227
High Courts10 Feb 2026Disposed Of
Vidya Nath Chopra Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 02 UK CK 1731
Constitution Of India, 1950 - Article 226
High Courts10 Feb 2026Dismissed
New India Assurance Co. Ltd. Vs Dhanwati Devi & Others
Uttarakhand High Court · (2026) 02 UK CK 1730
Motor Vehicles Act, 1988 - Section 2(15), 2(21), 2(48), 3, 10(2)(d), 10(2)(e), 166, 173
High Courts09 Feb 2026Disposed Of
Dr. Amit Mewari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1729
High Courts05 Feb 2026Disposed Of
Kishan Pal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1728
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 353, 354, 504, 506
High Courts03 Feb 2026Disposed Of
Imran Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1727