COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 49 of 1,060

High Courts26 Feb 2026Disposed Of

Kulwant Singh Vs District Magistrate Udham Singh Nagar And Anr.

Uttarakhand High Court · (2026) 02 UK CK 1886

Uttarakhand Zamidari Abolition And Land Reforms Act, 1950 - Section 131(d)Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960 - Section 25, 27(3)

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High Courts26 Feb 2026Disposed Of

Deepak Chandra Joshi Vs Additional Registrar Co-Operative Societies Uttarakhand And Others

Uttarakhand High Court · (2026) 02 UK CK 1885

Uttarakhand Co-Operative Societies Act, 2003 - Section 98(1)(h)Constitution Of India, 1950 - Article 226

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High Courts26 Feb 2026Disposed Of

State Of Uttarakhand And Another Vs Shiristi Shah

Uttarakhand High Court · (2026) 02 UK CK 1884

Uttar Pradesh Recruitment Of Dependents Of Government Servants Dying In Harness Rules, 1974 - Rule 5(1)(iii)

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High Courts26 Feb 2026Dismissed

Krish Panwar Vs University Of Petroleum And Energy Studies Dehradun And Others

Uttarakhand High Court · (2026) 02 UK CK 1883

Bharatiya Nyaya Sanhita, 2023 - Section 109, 191(2), 351(3), 352Constitution Of India, 1950 - Article 14, 21, 226

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High Courts26 Feb 2026Dismissed

State Of Uttarakhand And Others Vs Prem Ram And Others

Uttarakhand High Court · (2026) 02 UK CK 1882

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High Courts26 Feb 2026Disposed Of

Umesh Chand Jain & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2026) 02 UK CK 1881

National Highways Act, 1956 - Section 3H(4)

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High Courts26 Feb 2026Disposed Of

Ram Prasad Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2026) 02 UK CK 1880

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (SARFAESI) Act, 2002 - Section 14Constitution Of India, 1950 - Article 226

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High Courts26 Feb 2026Disposed Of

Shivam Papneja Vs Assistant Commissioner, State Tax, Rudrapur

Uttarakhand High Court · (2026) 02 UK CK 1879

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High Courts26 Feb 2026Disposed Of

Sharda Chand Vs Superintendent, Central Goods And Services Tax

Uttarakhand High Court · (2026) 02 UK CK 1878

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High Courts26 Feb 2026Disposed Of

M/s Hotel Devbhoomi Vs Superintendent, Central Goods And Services Tax

Uttarakhand High Court · (2026) 02 UK CK 1877

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High Courts26 Feb 2026Dismissed

Reliance General Insurance Company Ltd. & Ors Vs Anil Nath And Others

Uttarakhand High Court · (2026) 02 UK CK 1876

Motor Vehicles Act, 1988 - Section 149(2), 166

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High Courts25 Feb 2026Disposed Of

Ram Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2026) 02 UK CK 1868

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 198

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High Courts25 Feb 2026Disposed Of

Tahira Bimbet Vs Rajendra Singh And Another

Uttarakhand High Court · (2026) 02 UK CK 1867

Constitution Of India, 1950 - Article 227

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High Courts25 Feb 2026Disposed Of

India Shelter Finance Corporation Ltd Vs Additional Chief Judicial Magistrate Vikashnagar & Others

Uttarakhand High Court · (2026) 02 UK CK 1865

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14

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High Courts25 Feb 2026Disposed Of

Dev Kumar Jain Vs Uttarakhand Human Rights Commission

Uttarakhand High Court · (2026) 02 UK CK 1864

Constitution Of India, 1950 - Article 227

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High Courts25 Feb 2026Disposed Of

Dharmendra Arora Vs Vishal Gupta And Others

Uttarakhand High Court · (2026) 02 UK CK 1863

Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 21 Rule 29

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High Courts25 Feb 2026Allowed

Manish alias Bolar Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 02 UK CK 1862

Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Bharatiya Nyaya Sanhita, 2023 - Section 111, 351, 352Constitution Of India, 1950 - Article 21

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High Courts24 Feb 2026Disposed Of

Surendra Singh Vs Commissioner, State Goods And Services Tax, Commissionerate, Dehradun, Uttarakhand

Uttarakhand High Court · (2026) 02 UK CK 1874

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High Courts24 Feb 2026Disposed Of

M/S Madan Singh Kathayat Contractor Vs Commissioner, State Goods And Services Tax Commissonerate, Dehradun And Another

Uttarakhand High Court · (2026) 02 UK CK 1873

Central Goods And Services Tax Act, 2017 - Section 73(9)

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High Courts24 Feb 2026Disposed Of

M/S Maa Purnagiri Stones Vs Commissioner, State Goods And Services Tax, Commissionerate, Dehradun, Uttarakhand

Uttarakhand High Court · (2026) 02 UK CK 1872

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