High Courts13 Mar 2026Disposed Of
Shrawan Kumar Vs Vivek Kumar And Another
Uttarakhand High Court · (2026) 03 UK CK 1313
Constitution Of India, 1950 - Article 227
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 47 of 1,060
High Courts13 Mar 2026Disposed Of
Bachan Singh Vs Kulveer Singh And Others
Uttarakhand High Court · (2026) 03 UK CK 1312
Constitution Of India, 1950 - Article 227
High Courts13 Mar 2026Disposed Of
Devendra Kumar Vs Commissioner, State Goods & Services Tax Dehradun & Anr.
Uttarakhand High Court · (2026) 03 UK CK 1311
High Courts12 Mar 2026Dismissed
Kundan Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 03 UK CK 1310
High Courts12 Mar 2026Disposed Of
Shanti Devi And Others Vs Aalendra Singh
Uttarakhand High Court · (2026) 03 UK CK 1308
Constitution Of India, 1950 - Article 227
High Courts12 Mar 2026Allowed
Graphic Era Educational Society Vs Cantonment Board Clement Town
Uttarakhand High Court · (2026) 03 UK CK 1307
High Courts12 Mar 2026Allowed
Neeraj Gupta Vs Union Of India And Others
Uttarakhand High Court · (2026) 03 UK CK 1306
High Courts12 Mar 2026Allowed
Aakash Saxena Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 03 UK CK 1305
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Bharatiya Nyaya Sanhita, 2023 - Section 111(3), 351(2), 352Constitution Of India, 1950 - Article 21
High Courts11 Mar 2026Disposed Of
Vijay Kumar Jain Vs Rajendra Kumar Gupta
Uttarakhand High Court · (2026) 03 UK CK 1304
Constitution Of India, 1950 - Article 227
High Courts11 Mar 2026Disposed Of
Krishna Singh D/o Shiv Pratap Singh Vs Syed Arshad And Another
Uttarakhand High Court · (2026) 03 UK CK 1303
Constitution Of India, 1950 - Article 227
High Courts11 Mar 2026Disposed Of
Shiv Pratap Singh Vs Executive Manager, Ashoka Foam, 106-8, Opposite Mission Hospital, Civil Lines, Bareilly, Uttar Pradesh
Uttarakhand High Court · (2026) 03 UK CK 1302
Constitution Of India, 1950 - Article 227
High Courts11 Mar 2026Disposed Of
Tara Dutt Vs State Tax Officer
Uttarakhand High Court · (2026) 03 UK CK 1301
High Courts11 Mar 2026Disposed Of
Rajendra Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 03 UK CK 1300
High Courts10 Mar 2026Disposed Of
M/s Saini Trader Vs State Tax Officer
Uttarakhand High Court · (2026) 03 UK CK 1298
High Courts10 Mar 2026Disposed Of
Bhagwati Trade Suppliers Vs State Tax Officer
Uttarakhand High Court · (2026) 03 UK CK 1297
Uttarakhand Goods and Services Tax Rules, 2017 - Rule 10A
High Courts10 Mar 2026Allowed
Rajveer Singh And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 03 UK CK 1295
Right To Information Act, 2005 - Section 8, 8(1)(e), 22Uttarakhand Public Service Commission (Procedure And Conduct Of Business) Rules, 2013 - Rule 45, 71(7)Constitution Of India, 1950 - Article 14, 16, 226
High Courts09 Mar 2026Disposed Of
M/s Natraj Engineering Services Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 03 UK CK 1293
High Courts09 Mar 2026Disposed Of
M/s A.P. Associates Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 03 UK CK 1291
High Courts09 Mar 2026Disposed Of
Huma Power And Tower Private Limited Vs Commissioner, State Goods And Services Tax, Dehradun, Uttarakhand And Another
Uttarakhand High Court · (2026) 03 UK CK 1290
High Courts09 Mar 2026Dismissed
Nishant Singh @ Nishan Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 03 UK CK 1289
Limitation Act, 1963 - Section 5Uttar Pradesh Minor Minerals (Concession) Rules, 1963 - Rule 77