High Courts23 Feb 2026Disposed Of
Omprakash Maithani Vs Nikki Nautiyal
Uttarakhand High Court · (2026) 02 UK CK 1843
Constitution Of India, 1950 - Article 227
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 51 of 1,060
High Courts23 Feb 2026
M/S Irshad Ahmad Contractor Vs Commissioner, State, Goods And Service Tax And Others
Uttarakhand High Court · (2026) 02 UK CK 1842
State Goods And Services Tax Act 2017 - Section 30
High Courts23 Feb 2026Disposed Of
Karamveer Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1841
High Courts23 Feb 2026Dismissed
Galib & Others Vs District Magistrate Haridwar & Others
Uttarakhand High Court · (2026) 02 UK CK 1840
High Courts23 Feb 2026Disposed Of
Bhullan And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1839
High Courts23 Feb 2026Dismissed
Kunwarpal Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2026) 02 UK CK 1838
High Courts23 Feb 2026Disposed Of
Harish Singh Soragi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1837
Constitution Of India, 1950 - Article 226
High Courts23 Feb 2026Allowed
Sandeep Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1836
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 191(3), 324(4), 324(5), 351(2), 351(3), 352Bharatiya Nyaya Sanhita, 2023 - Section 3(5)Constitution Of India, 1950 - Article 21
High Courts20 Feb 2026Disposed Of
Rakshpal Singh Vs Bazpur Cooperative Sugar Factory Limited
Uttarakhand High Court · (2026) 02 UK CK 1835
High Courts20 Feb 2026Disposed Of
Kanta Devi Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2026) 02 UK CK 1834
High Courts20 Feb 2026Disposed Of
Madhu Mahar Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2026) 02 UK CK 1833
High Courts20 Feb 2026Disposed Of
Anita Devi Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 02 UK CK 1832
High Courts20 Feb 2026Disposed Of
Roshan Lal Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 02 UK CK 1831
High Courts20 Feb 2026Disposed Of
Shivkumar Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2026) 02 UK CK 1830
High Courts20 Feb 2026Dismissed
Arun Kumar And Ors. Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 02 UK CK 1829
High Courts20 Feb 2026Dismissed
Tahir Hasan Vs District Magistrate & Others
Uttarakhand High Court · (2026) 02 UK CK 1828
High Courts20 Feb 2026Dismissed
Shakuntala Devi Vs District Magistrate & Others
Uttarakhand High Court · (2026) 02 UK CK 1827
High Courts20 Feb 2026Allowed
Suman Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1826
Indian Penal Code, 1860 - Section 386, 506Constitution Of India, 1950 - Article 21
High Courts20 Feb 2026Disposed Of
Devi Dutt & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1825
Uttarakhand Zamidari Abolition And Land Reforms Act, 1950 - Section 131(d)Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960 - Section 25, 27(3)
High Courts20 Feb 2026Disposed Of
Charan Singh Vs District Magistrate & Another
Uttarakhand High Court · (2026) 02 UK CK 1824
Uttarakhand Zamidari Abolition And Land Reforms Act, 1950 - Section 131(d)Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960 - Section 25, 27(3)