High Courts23 Oct 2019Disposed Of
Jai Prakash Maurya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0099
Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 4
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 467 of 1,059
High Courts23 Oct 2019Disposed Of
Reeta Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0098
High Courts23 Oct 2019Disposed Of
Parvinder Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0097
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Sections 3, 4
High Courts23 Oct 2019Disposed Of
Parveen Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0096
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 323, 324, 498ADowry Prohibition Act, 1961 — Sections 3, 4
High Courts23 Oct 2019Disposed Of
Mujaffar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0095
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 323, 324, 498ADowry Prohibition Act, 1961 — Sections 3, 4
High Courts23 Oct 2019Disposed Of
Rohan Pratap Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0094
Indian Penal Code, 1860 — Section 354, 506Code Of Criminal Procedure, 1973 — Section 320
High Courts22 Oct 2019Allowed
Islam & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0093
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts22 Oct 2019Allowed
Sundar Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0092
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 9(3)(E), 117(6), 178, 195, 197, 198United Provinces Panchayat Raj Act, 1947 — Section 42Constitution Of India, 1950 — Article 39(b)
High Courts22 Oct 2019Dismissed
Gopal Singh Vs Board Of Revenue & Others
Uttarakhand High Court · (2019) 10 UK CK 0091
Uttar Pradesh Tenancy Act, 1939 — Section 180Mines And Minerals (Development And Regulation) Act, 1957 — Section 11(2), 11(4)Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts22 Oct 2019Allowed
Asha Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0090
High Courts22 Oct 2019Disposed Of
Vidyawati Vs Executive Engineer, Uttarakhand Power Corporation, & Ors
Uttarakhand High Court · (2019) 10 UK CK 0089
High Courts22 Oct 2019Disposed Of
Gajendra Singh And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 10 UK CK 0088
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 147, 420, 504, 506
High Courts22 Oct 2019Disposed Of
Virendra Singh Karki And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0087
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354B, 452, 504, 506
High Courts22 Oct 2019Disposed Of
Prateek Krishna Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 10 UK CK 0086
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 504, 506
High Courts21 Oct 2019Dismissed
Gudiya Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0085
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 319
High Courts21 Oct 2019Disposed Of
Heera Singh Bisht Vs Rajesh Bisht And Others
Uttarakhand High Court · (2019) 10 UK CK 0084
Arbitration And Conciliation Act, 1996 — Section 9, 17, 37
High Courts21 Oct 2019Disposed Of
Management Committee Of Waqf Masjid Banjaran & Others Vs Uttaakhand Waqf Board & Others
Uttarakhand High Court · (2019) 10 UK CK 0083
Waqf Act, 1995 — Section 32(2)(g)Constitution Of India, 1950 — Article 227
High Courts21 Oct 2019Dismissed
Poonam Joshi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0082
Uttarakhand Public Service Commission (Computer Staff Service) Regulations, 2011 — Rule 5, 27Constitution Of India, 1950 — Article 14, 16, 226, 318Uttarakhand Public Service Commission (Computer Staff Service) Regulations, 2011 — Regulation 2(2)
High Courts21 Oct 2019Disposed Of
Kailash Singh And Others Vs Union Of India And Another
Uttarakhand High Court · (2019) 10 UK CK 0081
High Courts21 Oct 2019Disposed Of
Suresh Chandra Vs Director School Education Dehradun & Others
Uttarakhand High Court · (2019) 10 UK CK 0080
Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 226