High Courts21 Oct 2019Disposed Of
M/s. M.P. Enterprises & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0079
Uttarakhand Municipalities Act, 1916 — Section 34(1A)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 468 of 1,059
High Courts21 Oct 2019Disposed Of
Dharmendra And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 10 UK CK 0078
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts18 Oct 2019Dismissed
M/s Rohan Motors Limited Vs Narendra Mittal And Another
Uttarakhand High Court · (2019) 10 UK CK 0077
Provincial Small Cause Courts Act, 1887 — Section 25Transfer Of Property Act, 1882 — Section 109Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts18 Oct 2019Disposed Of
Geetika Janeja Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0076
Indian Penal Code, 1860 — Section 304(2), 304AMotor Vehicles Act, 1988 — Section 146, 156(6), 158(1), 158(4), 158(6), 166, 166(1), 166(4), 168, 169, 170, 196Code Of Criminal Procedure, 1973 — Section 173, 174
High Courts18 Oct 2019Dismissed
Mahmood Ansari Vs Presiding Officer Labour Court, Kashipur And Others
Uttarakhand High Court · (2019) 10 UK CK 0075
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(g), 4K, 6N
High Courts18 Oct 2019Dismissed
Vinod Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0074
Constitution Of India, 1950 — Article 14, 16
High Courts18 Oct 2019Dismissed
Chandra Prakash Sharma And Others Vs Uttarakhand State Public Service Tribunal And Others
Uttarakhand High Court · (2019) 10 UK CK 0073
High Courts18 Oct 2019Dismissed
M/s Livguard Energy Technologies Pvt. Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0072
Central Goods And Services Tax Act, 2017 — Section 129, 129(1), 129(1)(a), 129(1)(b), 129(1)(c), 129(3), 129(4)Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 226
High Courts18 Oct 2019Dismissed
Vivek Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 10 UK CK 0071
Indian Penal Code, 1860 — Section 420, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Oct 2019Allowed
State Of Uttarakhand & Others Vs Akhtar Ali @ Ali Akhtar@ Shamim @ Raja Ustad & Others
Uttarakhand High Court · (2019) 10 UK CK 0070
Code Of Criminal Procedure, 1973 — Section 43, 172(2), 204, 293, 313, 313(1), 354(3), 366Constitution Of India — Article 21Indian Evidence Act, 1872 — Section 3, 45, 65(B), 112, 165
High Courts18 Oct 2019Allowed
Narender Singh Panchpal Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0069
Constitution Of India, 1950 — Article 14, 21
High Courts17 Oct 2019Partly Allowed
Mohd Umar Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0068
Indian Penal Code, 1860 — Section 399, 401, 402Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Oct 2019Partly Allowed
Jamshed And Others Vs State Of Uttaranchal
Uttarakhand High Court · (2019) 10 UK CK 0067
Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 207, 313, 374
High Courts17 Oct 2019Allowed
Bharat Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0066
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts17 Oct 2019Allowed
Furkan @ Boddu Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0065
Indian Penal Code, 1860 — Section 500
High Courts17 Oct 2019Dismissed
National Insurance Company Limited Vs Mohd. Aslam & Others
Uttarakhand High Court · (2019) 10 UK CK 0064
Motor Vehicle Act, 1988 — Section 173
High Courts17 Oct 2019Dismissed
H.D.F.C. Ergo General Insurance Company Ltd Vs Anita Devi & Others
Uttarakhand High Court · (2019) 10 UK CK 0063
High Courts17 Oct 2019Dismissed
Rajendra Singh Sajwan & Others Vs New India Assurance Co. Ltd. & Others
Uttarakhand High Court · (2019) 10 UK CK 0062
High Courts17 Oct 2019
Ishank Vs Uttarakhand Public Service Commission And Another
Uttarakhand High Court · (2019) 10 UK CK 0061
Transfer Of Property Act, 1882 — Section 118Indian Penal Code, 1860 — Section 376(D), 407, 454, 456
High Courts17 Oct 2019Dismissed
Sharan Pal Singh Kunwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0060