COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 466 of 1,059

High Courts02 Nov 2019Dismissed

Kumaon Institute Of Education And Technology Vs Uttarakhand Open University And Another

Uttarakhand High Court · (2019) 11 UK CK 0012

University Grants Commission Act, 1956 — Section 2(f), 3, 12(j), 26, 26(1), 26(1)(a), 26(1)(b), 26(1)(c), 26(1)(d), 26(1)(g), 26(1)(h), 26(1)(i), 26(1)(j), 26(2), 26(3)University Grants Commission (Open And Distance Learning) Regulations, 2017 — Regulation 2(j), 2(k), 14, 14(1)University Grants Commission (Establishment Of And Maintenance Of Standards In Private Universities) Regulations, 2003 — Regulation 2.4

High Courts02 Nov 2019Dismissed

Amish @ Umesh Duggal And Another Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 11 UK CK 0011

Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 156(1), 482Indian Penal Code, 1860 — Section 120(B), 419, 420, 467, 468, 471Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 176, 229B

High Courts02 Nov 2019Disposed Of

Jasveer And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0010

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341, 427, 504, 506

High Courts01 Nov 2019Allowed

Malkeet Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 11 UK CK 0008

Code Of Criminal Procedure, 1973 — Section 311, 311(1), 313Indian Penal Code, 1860 — Section 147, 148, 149, 324, 326, 452, 504, 506

High Courts01 Nov 2019Partly Allowed

United India Insurance Co. Ltd Vs Lata Devi & Others

Uttarakhand High Court · (2019) 11 UK CK 0007

Indian Penal Code, 1860 — Section 279, 304A

High Courts01 Nov 2019Allowed

Amrish R. Kilachand Vs Madhvi Harsh Kilachand & Others

Uttarakhand High Court · (2019) 11 UK CK 0006

Powers Of Attorney Act, 1882 — Section 1A, 2Registration Act, 1908 — Section 32, 33, 34Code Of Criminal Procedure, 1973 — Section 115

High Courts01 Nov 2019Allowed

Priyanwanda Vs Tanvir Akhtar Kurashi & Another

Uttarakhand High Court · (2019) 11 UK CK 0005

Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 226

High Courts01 Nov 2019Disposed Of

Ashok Kumar Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0004

Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(h), 7(a), 7(d)(1), 10Constitution Of India, 1950 — Article 226

High Courts01 Nov 2019Disposed Of

Jag Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 11 UK CK 0003

High Courts01 Nov 2019Disposed Of

Sangeeta Joshi And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0002

Constitution Of India, 1950 — Article 14, 16

High Courts01 Nov 2019Dismissed

Narayan Dutt Joshi Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 11 UK CK 0001

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 436A

High Courts31 Oct 2019Dismissed

Iqbal Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 10 UK CK 0108

Indian Penal Code, 1860 — Section 307

High Courts31 Oct 2019Dismissed

Naval Hydrographic Office Workers Union Vs Chairman UPSC, Dholpur House & Others

Uttarakhand High Court · (2019) 10 UK CK 0107

High Courts31 Oct 2019Disposed Of

J.K. Pathak And Another Vs Uttarakhand Transport Corporation

Uttarakhand High Court · (2019) 10 UK CK 0106

Constitution Of India, 1950 — Article 226

High Courts31 Oct 2019Dismissed

Bhuvan Chandra Dangwal And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 10 UK CK 0105

Uttar Pradesh Excise Act, 1910 — Section 60, 72Constitution Of India, 1950 — Article 226

High Courts23 Oct 2019Partly Allowed

Bhairav Dutt Bhatt Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 10 UK CK 0104

Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 313

High Courts23 Oct 2019Partly Allowed

Sanjay Rathore And Others Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 10 UK CK 0103

Indian Penal Code, 1860 — Section 34, 307, 324Code Of Criminal Procedure, 1973 — Section 207, 313, 374

High Courts23 Oct 2019Partly Allowed

Amrit Lal And Others Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 10 UK CK 0102

Indian Penal Code, 1860 — Section 34, 324Code Of Criminal Procedure, 1973 — Section 207, 313, 374Probation Of Offenders Act, 1958 — Section 3, 4

High Courts23 Oct 2019Allowed

Vineet Kumar Jain Vs Archana Garg

Uttarakhand High Court · (2019) 10 UK CK 0101

Code Of Civil Procedure, 1908 — Section 47, Order 23 Rule 3, Order 23 Rule 3A

High Courts23 Oct 2019Dismissed/ Allowed

Vineet Kumar Jain & Others Vs Archana Garg & Others

Uttarakhand High Court · (2019) 10 UK CK 0100

Hindu Marriage Act, 1955 — Section 10, 13, 13(1A), 23Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 72