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Uttarakhand High Court judgments

21,173 judgments · page 465 of 1,059

High Courts04 Nov 2019Dismissed

Saurabh Dobhal Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 11 UK CK 0025

Indian Penal Code, 1860 — Section 7, 65(b), 354, 376Code Of Criminal Procedure, 1973 — Section 161, 209, 225, 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251, 252, 253, 254, 255, 256, 257, 258, 259, 260, 261, 262, 263, 264, 265, 266, 267, 268, 269, 270, 271, 272, 273, 274, 275, 276, 277, 278, 279, 280, 281, 282, 283, 284, 285, 286, 287, 288, 289, 290, 291, 292, 293, 294, 295, 296, 297, 298, 299, 313, 376Evidence Act, 1872 — Section 3, 45, 145, 146, 155(3)