COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 463 of 1,059

High Courts08 Nov 2019Dismissed

Suraj Gangwar Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 11 UK CK 0053

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22Indian Penal Code, 1860 — Section 120B, 201, 436Constitution Of India, 1950 — Article 226

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High Courts08 Nov 2019Dismissed

Deepika Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 11 UK CK 0052

Indian Penal Code, 1860 — Section 420, 467, 468, 471Constitution Of India, 1950 — Article 226

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High Courts08 Nov 2019Allowed/ Disposed Of

Gurmukh And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0051

Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts08 Nov 2019Dismissed

Mobeen And Others Vs State Of Uttaranchal And Another

Uttarakhand High Court · (2019) 11 UK CK 0050

Code Of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 34, 120B, 302, 342, 394, 411

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High Courts07 Nov 2019Allowed/ Dismissed

Mukesh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 11 UK CK 0080

Indian Penal Code, 1860 — Section 302, 342, 363, 366, 376, 376A, 376(2), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 6Code Of Criminal Procedure, 1973 — Section 156(3), 313, 437A

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High Courts07 Nov 2019Allowed

Pateram Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 11 UK CK 0079

Indian Penal Code, 1860 — Section 409, 420, 468Code Of Criminal Procedure, 1973 — Section 311, 313

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High Courts07 Nov 2019Allowed

Geeta Devi & Others Vs National Insurance Co. Ltd. & Others

Uttarakhand High Court · (2019) 11 UK CK 0073

Motor Vehicles Act, 1988 — Section 173

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High Courts07 Nov 2019Dismissed

Mohd. Saleem Khan And Another Vs Commissioner Garhwal Mandal & Others

Uttarakhand High Court · (2019) 11 UK CK 0072

Uttar Pradesh Land Revenue Act, 1901 — Section 33, 35, 39, 40, 40A, 41, 54, 218Uttar Pradesh Tenancy Act, 1939 — Section 59, 61Constitution Of India, 1950 — Article 227

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High Courts07 Nov 2019Allowed

Dinesh Chandra Sati Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 11 UK CK 0071

Societies Registration Act, 1860 — Section 25

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High Courts07 Nov 2019Dismissed

M/s Bhupesh Kumar Shikshan Evam Vikas Sansthan Vs Punjab National Bank

Uttarakhand High Court · (2019) 11 UK CK 0070

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)

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High Courts07 Nov 2019Disposed Of

Rakesh Batra Vs District Minority Welfare/Assistant Waqf Survey Commissioner & Others

Uttarakhand High Court · (2019) 11 UK CK 0069

Wakf Act, 1995 — Section 3(r), 33, 83, 83(1), 83(2), 83(5), 83(9), 84Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A

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High Courts07 Nov 2019Partly Allowed

Geeta Negi And Others Vs Ganesh Singh And Others

Uttarakhand High Court · (2019) 11 UK CK 0068

Code Of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 31

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High Courts07 Nov 2019Disposed Of

Mahima Joshi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0067

Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 7(d)(1)

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High Courts07 Nov 2019Dismissed

Ruchi Kandpal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0066

Contempt Of Courts Act, 1971 — Section 2(c), 12Assistant Teachers Trained Graduate Service Rules, 2014 — Rule 5Constitution Of India, 1950 — Article 14, 16, 16(1), 129, 142, 142(1), 226

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High Courts07 Nov 2019Disposed Of

Sharda Exports & Others Vs Commissioner Of Income Tax, Dehradun And Others

Uttarakhand High Court · (2019) 11 UK CK 0065

Income Tax Act, 1961 — Section 147, 148

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High Courts07 Nov 2019Dismissed

Sadiq & Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 11 UK CK 0064

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 452, 506

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High Courts07 Nov 2019Allowed

Gul Sanovaar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 11 UK CK 0063

Code Of Criminal Procedure, 1973 — Section 91, 482Indian Penal Code, 1860 — Section 302, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts07 Nov 2019Disposed Of