High Courts15 Nov 2019Disposed Of
Rohit Jardhari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0113
Central Motor Vehicles Rule, 1989 — Rule 173, 174(1)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 461 of 1,059
High Courts15 Nov 2019Dismissed
Kela Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0112
Uttarakhand Excise Act, 1910 — Section 11
High Courts15 Nov 2019Dismissed
M/s Eminent Infradevelopers Pvt. Ltd Vs Vivek Radhu
Uttarakhand High Court · (2019) 11 UK CK 0111
Real Estate (Regulation And Development) Act, 2016 — Section 2(q), 2(zf), 11(4)(a), 11(4)(b), 15, 17, 17(2), 18, 18(1), 31, 38, 44, 58Code Of Civil Procedure, 1908 — Section 100Real Estate Regulation And Development Rules, 2017 — Rule 15
High Courts15 Nov 2019Disposed Of
Gyan Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0110
Uttar Pradesh Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 1994 — Section 3(7)Constitution Of India, 1950 — Article 16(4A), 335
High Courts15 Nov 2019Disposed Of
Anand Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0109
High Courts15 Nov 2019Allowed
Kiran Kanta Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0108
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471Passport Act, 1967 — Section 12, 15
High Courts15 Nov 2019Disposed Of
Air Marshal Kanwar Dalindrjit Singh, PVSM, AVSM, (Retd.) Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 323, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x), 23(1)
High Courts15 Nov 2019
Mange Ram Saini Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0106
High Courts14 Nov 2019Partly Allowed
Santa Singh & Others Vs State State Of Uttaranchal (Now Uttarakhand)
Uttarakhand High Court · (2019) 11 UK CK 0105
Juvenile Justice (Care & Protection Of Children) Act, 2000 — Section 2(k)Code Of Criminal Procedure, 1973 — Section 207, 313, 374Indian Penal Code, 1860 — Section 34, 323, 324, 307
High Courts14 Nov 2019Partly Allowed
Aadesh Agarwal & Another Vs Manpal Singh And Another
Uttarakhand High Court · (2019) 11 UK CK 0104
Motor Vehicles Act, 1988 — Section 173
High Courts14 Nov 2019Dismissed
Suresh Chandra Kestwal Vs National Insurance Company Ltd.& Another
Uttarakhand High Court · (2019) 11 UK CK 0103
Motor Vehicles Act, 1988 — Section 166
High Courts14 Nov 2019Dismissed
Dr. Major Arun Kumar Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0102
Constitution Of India, 1950 — Article 14, 16, 141, 309
High Courts14 Nov 2019Allowed
Mohan Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0101
High Courts14 Nov 2019Dismissed
Shavendra Singh Vs Secretary Department Of Education State Of Uttarakhand Dehradun And Others
Uttarakhand High Court · (2019) 11 UK CK 0100
Allahabad High Court Rules, 1952 — Rule 5
High Courts14 Nov 2019Allowed
Ruby Khatoon Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0099
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts14 Nov 2019Allowed/ Disposed Of
Nipendra Sharma & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0098
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts14 Nov 2019Dismissed
State Of Uttarakhand And Another Vs Gauri Shankar Joshi And Others
Uttarakhand High Court · (2019) 11 UK CK 0056
Uttar Pradesh Reorganisation Act, 2000 — Section 73, 73(1), 74, 74(1), 75, 77Uttarakhand Government Servants Seniority Rules, 2002 — Rule 9(1), 9(2), 9(4)Constitution Of India, 1950 — Article 14, 16
High Courts13 Nov 2019Allowed
Ranjeet Singh Chauhan And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0097
Indian Penal Code, 1860 — Section 147, 323, 342, 426, 427, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 313
High Courts13 Nov 2019Allowed
Vivek Bathla And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0096
Code Of Criminal Procedure, 1973 — Section 41, 42, 43, 209, 226, 227, 228Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42, 43, 50, 52
High Courts13 Nov 2019Dismissed
Jagdish Prasad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0095
Government Grants Act, 1895 — Section 2, 3Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960 — Section 2Indian Easements Act, 1882 — Section 52, 60, 60(b)