COURT ARCHIVE

Uttarakhand High Court judgments

21,175 judgments · page 431 of 1,059

High Courts17 Aug 2020Partly Allowed

Thakur Prasad And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 08 UK CK 0022

Indian Penal Code, 1860 — Section 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 313, 397, 401Probation Of Offenders Act, 1958 — Section 4

High Courts17 Aug 2020Allowed

State Of Uttarakhand Vs Badri Singh And Others

Uttarakhand High Court · (2020) 08 UK CK 0021

High Courts17 Aug 2020

Lajja Devi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0020

High Courts17 Aug 2020Allowed

Shubhash Tyagi Vs S. C. Jain

Uttarakhand High Court · (2020) 08 UK CK 0019

Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202

High Courts17 Aug 2020Disposed Of

Commissioner Of Income Tax (International Taxation)–III Vs M/s Grant Geophysical International Inc

Uttarakhand High Court · (2020) 08 UK CK 0018

Income Tax Act, 1961 — Section 9(1)(vii), 44BB, 44DA, 115, 115A

High Courts17 Aug 2020Disposed Of

Kamal N. Tripathi And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0017

High Courts14 Aug 2020Disposed Of

Surendra Singh @ Chhinder Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0016

Indian Penal Code, 1860 — Section 120B, 417, 419, 420, 467, 471Code Of Criminal Procedure, 1973 — Section 164Uttar Pradesh Excise Act, 1910 — Section 60(2)

High Courts14 Aug 2020Disposed Of

Kamal Singh Rajput And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0015

Indian Penal Code, 1860 — Section 323, 354, 452, 504, 506Constitution Of India, 1950 — Article 226

High Courts14 Aug 2020Disposed Of

Rahish Ahmad Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0014

Indian Penal Code, 1860 — Section 420, 467, 468, 471Uttar Pradesh Mines And Minerals (Concession) Rules, 1963 — Rule 3, 57Constitution Of India, 1950 — Article 226

High Courts14 Aug 2020Disposed Of

Sumit Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0013

Indian Penal Code, 1860 — Section 147, 149, 188, 269, 270, 322, 353, 505, 506Disaster Management Act, 2005 — Section 56Constitution Of India, 1950 — Article 226

High Courts14 Aug 2020Disposed Of

Parvinder Kumar @ Pintu And Another Vs State Of Uttarakhand And Others s

Uttarakhand High Court · (2020) 08 UK CK 0012

Indian Penal Code, 1860 — Section 147, 427, 504, 506Constitution Of India, 1950 — Article 226

High Courts14 Aug 2020Disposed Of

Charan Singh And Others Vs State Of Uttarakhand And Others s

Uttarakhand High Court · (2020) 08 UK CK 0011

Indian Penal Code, 1860 — Section 147, 148, 323, 452, 506Constitution Of India, 1950 — Article 226

High Courts14 Aug 2020Disposed Of

Mandeep Kaur Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0010

Indian Penal Code, 1860 — Section 147, 307, 354, 452

High Courts13 Aug 2020Partly Allowed

Sarfaraj @ Pappu Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 08 UK CK 0009

Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 207, 313, 397, 401

High Courts13 Aug 2020Partly Allowed

Bakshish Singh @ Shisha Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 08 UK CK 0008

Code Of Criminal Procedure, 1973 — Section 207, 313, 397, 401, 428Arms Act, 1959 — Section 25

High Courts13 Aug 2020Disposed Of

Mohsin And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 08 UK CK 0007

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 354, 452, 504, 506Constitution Of India, 1950 — Article 226

High Courts13 Aug 2020Dismissed

Shubham Pal Singh & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 08 UK CK 0006

High Courts04 Aug 2020Dismissed

Chanchal Sharma & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 08 UK CK 0005

Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 2(b)(i), 2(b), 4Constitution Of India, 1950 — Article 323A, 323B

High Courts04 Aug 2020Allowed

Rajnish And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2020) 08 UK CK 0004

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4

High Courts04 Aug 2020Allowed

Jeera Devi Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2020) 08 UK CK 0003

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 316, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4