COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 433 of 1,059

High Courts27 Jul 2020Disposed Of

Jasveer Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 07 UK CK 0040

National Institutes Of Technology, Science Education And Research Act, 2007 — Section 2, 6, 6(e), 6(1), 6(1)(e), 6(1)(f), 6(1)(h), 6(1)(j), 6(1)(l), 8, 15Constitution Of India, 1950 — Article 14, 142, 226
High Courts24 Jul 2020Dismissed

Rajneesh Dwivedi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 07 UK CK 0039

Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 1994 — Section 3, 3(1), 3(1)(a), 3(1)(b), 3(1)(c), 3(5), 3(6)Uttarakhand Public Service Commission Procedure And Conduct Of Business Rules, 2013 — Rule 19(3), 25, 25(1), 25(2), 25(3)Uttarakhand Higher Education (Group-A) Service Rules, 2003 — Rule 6, 15, 15(2), 15(3)