High Courts04 Aug 2020Dismissed
Dr. Vimal Nautiyal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 08 UK CK 0002
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 332, 353, 509
COURT ARCHIVE
Uttarakhand High Court judgments
21,175 judgments · page 432 of 1,059
High Courts04 Aug 2020Disposed Of
Satish Chandra Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 08 UK CK 0001
High Courts31 Jul 2020Partly Allowed
Rakesh Kumar Bhandari Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 07 UK CK 0065
Code Of Criminal Procedure, 1973 — Section 207, 313, 386, 397, 401, 427Indian Penal Code, 1860 — Section 411
High Courts31 Jul 2020Disposed Of
Kamlesh Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 07 UK CK 0064
High Courts31 Jul 2020Dismissed
Dinesh Kumar Jain Vs General Manager, Syndicate Bank And Another
Uttarakhand High Court · (2020) 07 UK CK 0063
High Courts31 Jul 2020Disposed Of
P.C. Infra Developers Pvt. Ltd Vs Bharat Sanchar Nigam Ltd. And Others
Uttarakhand High Court · (2020) 07 UK CK 0062
High Courts31 Jul 2020Dismissed
Mohan Lal and Another State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 07 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 228, 482Indian Penal Code, 1860 — Section 34, 307
High Courts31 Jul 2020Dismissed
Rajendra Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 07 UK CK 0060
Indian Penal Code, 1860 — Section 147, 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts30 Jul 2020Allowed
Asha Devi @ Sharda Pandey & Another Vs State Of Uttaranchal
Uttarakhand High Court · (2020) 07 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 207, 313, 374Indian Penal Code, 1860 — Section 306
High Courts30 Jul 2020Disposed Of
Narayan Singh Kabdwal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 07 UK CK 0058
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts30 Jul 2020Dismissed
Subham Rana And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 07 UK CK 0057
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts30 Jul 2020Dismissed
Kanchan Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 07 UK CK 0056
Indian Penal Code, 1860 — Section 193, 196, 197, 198, 199, 200, 420, 465, 466, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts30 Jul 2020Dismissed
Abhishek Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 07 UK CK 0055
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 166, 167, 332, 353, 420, 465, 468, 469, 471, 477, 477A, 504Disaster Management Act, 2005 — Section 51
High Courts29 Jul 2020Dismissed
Ajeet Kumar Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 07 UK CK 0054
Indian Penal Code, 1860 — Section 201, 302
High Courts29 Jul 2020Dismissed
Vijendra Nath Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 07 UK CK 0053
Indian Penal Code, 1860 — Section 120B, 408, 420, 467
High Courts29 Jul 2020Partly Allowed
Sunil Bhatt And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 07 UK CK 0052
Indian Penal Code, 1860 — Section 379, 411Probation Of Offenders Act, 1958 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313, 397, 401
High Courts29 Jul 2020Dismissed
Hari Singh Vs Vidya Devi And Others
Uttarakhand High Court · (2020) 07 UK CK 0051
Code Of Civil Procedure, 1908 — Section 100
High Courts29 Jul 2020Disposed Of
Lalit Mohan Arya Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 07 UK CK 0050
Indian Penal Code, 1860 — Section 406, 409Constitution Of India, 1950 — Article 31(1), 300A
High Courts28 Jul 2020Dismissed
Bharat Singh Kotari Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 07 UK CK 0048
Wildlife (Protection) Act, 1972 — Section 51, 55Code Of Criminal Procedure, 1973 — Section 244, 313
High Courts27 Jul 2020Dismissed
Mahavir Prasad Bahuguna Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 07 UK CK 0047
Indian Penal Code, 1860 — Section 324, 354, 504, 506Code Of Criminal Procedure, 1973 — Section 313