High Courts01 Sept 2020Dismissed
Meera Yadav Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 09 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Uttarakhand High Court judgments
21,180 judgments · page 429 of 1,059
High Courts01 Sept 2020Allowed
Ranjeet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 09 UK CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts01 Sept 2020Dismissed
Shashi Bhushan Vs Lalit Mohan Singhal
Uttarakhand High Court · (2020) 09 UK CK 0001
Provincial Small Cause Courts Act, 1887 — Section 25Transfer Of Property Act, 1882 — Section 106Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 3(14), 143, 152A, 156, 165, 209
High Courts31 Aug 2020Disposed Of
Gurmukh Singh @ Gumma And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 08 UK CK 0064
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 352, 427, 504, 506Constitution Of India, 1950 — Article 226
High Courts31 Aug 2020Disposed Of
Julfikar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 08 UK CK 0063
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 452, 504, 506Constitution Of India, 1950 — Article 226
High Courts31 Aug 2020Disposed Of
Shameem And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 08 UK CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 60Constitution Of India, 1950 — Article 226
High Courts31 Aug 2020Allowed
Ram Bahadur Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 08 UK CK 0061
Indian Penal Code, 1860 — Section 354, 506Protection Of Children From Sexual Offences Act, 2012 — Sections 7, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts31 Aug 2020Dismissed
Shanti Devi Vs State Of Uttaranchal
Uttarakhand High Court · (2020) 08 UK CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 21(b)
High Courts31 Aug 2020Dismissed
Prahlad Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 08 UK CK 0059
Negotiable Instruments Act, 1881 — Section 138
High Courts31 Aug 2020Dismissed
Ramesh Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 08 UK CK 0058
Indian Penal Code, 1860 — Section 307, 325, 326, 504, 506
High Courts31 Aug 2020Partly Allowed
Chandra Singh Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 08 UK CK 0057
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts31 Aug 2020Allowed
Suraj Waldiya & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 08 UK CK 0056
Indian Penal Code, 1860 — Section 201, 304Code Of Criminal Procedure, 1973 — Section 161Constitution Of India, 1950 — Article 21
High Courts28 Aug 2020Dismissed
Sajid Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 08 UK CK 0055
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4
High Courts28 Aug 2020Disposed Of
Mohd. Ahsaan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 08 UK CK 0054
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Code Of Criminal Procedure, 1973 — Section 438
High Courts28 Aug 2020Disposed Of
Dheerendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 08 UK CK 0053
Indian Penal Code, 1860 — Section 324, 504, 506
High Courts28 Aug 2020Disposed Of
Gulfam Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 08 UK CK 0052
Essential Commodities Act, 1955 — Section 3, 7Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Aug 2020Partly Allowed
Resham Singh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 08 UK CK 0051
Indian Penal Code, 1860 — Section 147, 149, 224, 225, 332Code Of Criminal Procedure, 1973 — Section 313Probation Of Offenders Act, 1958 — Section 3, 4
High Courts27 Aug 2020Dismissed
Anil Kumar Singh Vs Union Of India And Others
Uttarakhand High Court · (2020) 08 UK CK 0050
High Courts24 Aug 2020Allowed
Dharamveer Singh Vs Lajwanti Devi
Uttarakhand High Court · (2020) 08 UK CK 0049
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)Constitution Of India, 1950 — Article 142
High Courts24 Aug 2020Dismissed
Anita Gaur Vs Rajesh Gaur
Uttarakhand High Court · (2020) 08 UK CK 0048
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 494