High Courts09 Sept 2020Dismissed
Vishal @ Vicky Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 09 UK CK 0024
Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 307
COURT ARCHIVE
Uttarakhand High Court judgments
21,180 judgments · page 428 of 1,059
High Courts09 Sept 2020Dismissed
U.P. Avas Evam Vikas Parishad Vs Harprit Singh & Another
Uttarakhand High Court · (2020) 09 UK CK 0023
Uttar Pradesh Avas Evam Vikas Parishad Act, 1965 — Section 28, 29, 82Goa, Daman And Diu (Extension Of The Code Of Civil Procedure And The Arbitration Act) Act, 1965 — Section 110Code Of Civil Procedure, 1908 — Section 100
High Courts09 Sept 2020Allowed
S. Harnaam Singh (Since Deceased) Vs Uttar Pradesh Avas Evam Vikas Parishad
Uttarakhand High Court · (2020) 09 UK CK 0022
Uttar Pradesh Avas Evam Vikas Parishad Act, 1965 — Section 28, 29, 82Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31Constitution Of India, 1950 — Article 32, 226
High Courts08 Sept 2020Disposed Of
Vishwa Chandra Biswas Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0021
High Courts08 Sept 2020Dismissed
Tusli Prasad Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 09 UK CK 0020
High Courts07 Sept 2020Dismissed
Sana & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 09 UK CK 0019
High Courts07 Sept 2020Dismissed
Priyanka Chauhan & Another Vs Senior Superintendent Of Police, Udham Singh Nagar & Others
Uttarakhand High Court · (2020) 09 UK CK 0018
High Courts04 Sept 2020Disposed Of
Mesha And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 09 UK CK 0017
Indian Penal Code, 1860 — Section 379, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts04 Sept 2020Disposed Of
Sunita Vs Ravi Kumar
Uttarakhand High Court · (2020) 09 UK CK 0016
Hindu Marriage Act, 1955 — Section 24
High Courts04 Sept 2020Dismissed
Madhu Bahuguna Vs Uttarakhand Public Service Commission & Others
Uttarakhand High Court · (2020) 09 UK CK 0015
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts04 Sept 2020Dismissed
D.K. Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0014
High Courts04 Sept 2020Allowed
Mohd. Jakir And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0013
Indian Penal Code, 1860 — Section 323, 498A, 504, 506
High Courts04 Sept 2020Dismissed
Meharban And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0012
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 354, 452, 504, 506Constitution Of India, 1950 — Article 226
High Courts04 Sept 2020Dismissed
Suleman And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0011
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 354, 427, 452, 504, 506Constitution Of India, 1950 — Article 226
High Courts04 Sept 2020Dismissed
Leela Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0010
Indian Penal Code, 1860 — Section 147, 148, 149, 304, 307Constitution Of India, 1950 — Article 226
High Courts04 Sept 2020Disposed Of
Abdul Rahman Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0009
Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts04 Sept 2020Disposed Of
Roshan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 09 UK CK 0008
Indian Penal Code, 1860 — Section 323, 325, 504, 506Constitution Of India, 1950 — Article 226
High Courts04 Sept 2020Dismissed
Mahboob Vs State Of Uttarakhand Through Home Secretary
Uttarakhand High Court · (2020) 09 UK CK 0007
Indian Penal Code, 1860 — Section 379, 411
High Courts03 Sept 2020Disposed Of
Vijay Chandra Raturi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 09 UK CK 0006
High Courts02 Sept 2020Dismissed
Sapna Rani & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 09 UK CK 0005
High Court Rules, 1952 — Rule 4