High Courts16 Mar 2022Disposed Of
Prachi Tyagi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0073
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 317 of 1,060
High Courts15 Mar 2022Allowed
Jaan Alam Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 03 UK CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 60
High Courts15 Mar 2022Allowed
Bharat Joshi Vs Central Bureau Of Investigation Dehradun
Uttarakhand High Court · (2022) 03 UK CK 0076
High Courts14 Mar 2022Dismissed
Manoj Bargali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0141
Uttarakhand Jal Sansthan Engineering Services Rules, 2011 — Rule 12(1)
High Courts14 Mar 2022Disposed Of
Chandan Singh Nagarkoti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0140
High Courts14 Mar 2022Disposed Of
Chandra Shekhar Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0139
High Courts14 Mar 2022Disposed Of
Renu Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0092
High Courts14 Mar 2022Disposed Of
Girish Chandra Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0091
Constitution Of India, 1950 — Article 226
High Courts14 Mar 2022Disposed Of
Devi Datt Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0090
High Courts14 Mar 2022Dismissed
Purnanand Sharma Vs Chief Secretary, Government Of Uttarakhand, Dehradun And Others
Uttarakhand High Court · (2022) 03 UK CK 0083
High Courts14 Mar 2022Allowed
Dhruv Chaudhary Vs Union Of India And Others
Uttarakhand High Court · (2022) 03 UK CK 0082
Constitution Of India, 1950 — Article 12, 21, 21A, 226
High Courts14 Mar 2022Disposed Of
Sadhvi Tripta Sarawati @Tripta & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0081
High Courts14 Mar 2022Disposed Of
Anjali Rani Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0080
High Courts14 Mar 2022Disposed Of
Dinesh Chauhan Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 03 UK CK 0079
Indian Penal Code, 1860 — Section 120B, 376AB, 376DA, 376DB, 376(3), 408, 420, 466, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438Constitution Of India, 1950 — Article 21
High Courts14 Mar 2022Allowed
Jagdish Rayal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 03 UK CK 0077
Code Of Criminal Procedure, 1973 — Section 311
High Courts11 Mar 2022Allowed
Som Prakash Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 03 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts11 Mar 2022Allowed
M/s Bhatia Sports Company Vs Commissioner, Commercial Tax, Uttarakhand
Uttarakhand High Court · (2022) 03 UK CK 0060
Uttarakhand Value Added Tax Act, 2005 — Section 70
High Courts09 Mar 2022Dismissed
Rakesh Giri Vs Professor Roop Kishore Shashtri And Others
Uttarakhand High Court · (2022) 03 UK CK 0062
Contempt Of Courts Act, 1971 — Section 2(c)
High Courts09 Mar 2022Dismissed
Managing Director Vs Union Of India And Others
Uttarakhand High Court · (2022) 03 UK CK 0059
Arbitration And Conciliation Act, 1996 — Section 34Micro, Small & Medium Enterprises Development Act, 2006 — Section 19
High Courts09 Mar 2022Dismissed
M/s Maurya Enterprises House No. 89 Chattarpur Rudrapur Vs Additional Commissioner Central Excise And Service Tax And Others
Uttarakhand High Court · (2022) 03 UK CK 0058
Central Goods And Services Act, 2017 — Section 107, 174, 174(1), 174(2), 174(2)(c), 174(3)Finance Act, 1994 — Section 84, 173(1)General Clauses Act, 1897 — Section 6, 6(1), 6(2)