High Courts05 Apr 2022Dismissed
Wing Commander Mohit Kumar Garg Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0026
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 314 of 1,060
High Courts05 Apr 2022Disposed Of
Nandi Ram Arya Vs C.K. Mishra And Others
Uttarakhand High Court · (2022) 04 UK CK 0025
High Courts05 Apr 2022Allowed
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 04 UK CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts05 Apr 2022Disposed Of
Girish Chandra Vs Managing Director, Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2022) 04 UK CK 0017
High Courts05 Apr 2022Disposed Of
Devendra Chandra Pant Vs Managing Director, Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2022) 04 UK CK 0016
High Courts05 Apr 2022Disposed Of
Haridas Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0015
Indian Penal Code, 1860 — Section 420, 504, 506Constitution Of India, 1950 — Article 226
High Courts04 Apr 2022Disposed Of
Swami Shukdevanand Trust Parmarth Niketan & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0014
High Courts04 Apr 2022Disposed Of
Mohan Singh Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0008
High Courts04 Apr 2022Disposed Of
Bhuwan Chandra Joshi & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0007
High Courts04 Apr 2022Disposed Of
Harsh R Kilachand And Smt. Madhavi Kilachan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0006
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts01 Apr 2022Allowed
Anita Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0013
Uttar Pradesh State Universities Act, 1973 — Section 35, 49, 49(o), 50, 60F, 241(2)(b)Constitution Of India, 1950 — Article 30(1), 348
High Courts01 Apr 2022Disposed Of
Ram Swaroop Vs State Of Uttarkhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0012
High Courts01 Apr 2022Disposed Of
Ravinder Jugran Vs State Of Uttarkhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0011
High Courts01 Apr 2022Disposed Of
Sachidanand Dabral Vs State Of Uttarkhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0010
High Courts01 Apr 2022Dismissed
Anu Pant Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 04 UK CK 0009
High Courts01 Apr 2022Disposed Of
D. K. Joshi Vs State Of Uttarkhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0005
High Courts01 Apr 2022Disposed Of
Dr. Deepak Balutia Vs State Of Uttarkhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0004
High Courts01 Apr 2022Disposed Of
Sachindanand Dabral Vs Union Of India And Others
Uttarakhand High Court · (2022) 04 UK CK 0003
High Courts01 Apr 2022Allowed
IN RE In The Matter Of To Provide Adequate Security To Doctor And Other Para Mdeical Professionals Vs Principal Secretary / Secretary Health Department Govt. Of Uttarakhand Dehradun
Uttarakhand High Court · (2022) 04 UK CK 0001
High Courts31 Mar 2022Disposed Of
Akanksha Saini And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0123