High Courts08 Apr 2022Disposed Of
Meera Sonkar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0044
Indian Penal Code, 1860 — Section 147, 504, 506Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 313 of 1,060
High Courts08 Apr 2022Disposed Of
Raj Kumar Sharma & Two Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0043
Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Mehar Deen Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0042
Indian Penal Code, 1860 — Section 505(1)(b)Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Sunny Nahar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0041
Indian Penal Code, 1860 — Section 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Udairaj Alias Udai Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0035
Indian Penal Code, 1860 — Section 323, 354, 452, 504, 506Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Shekhar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0034
Indian Penal Code, 1860 — Section 120B, 379, 411, 420, 468Prevention Of Corruption Act, 1988 — Section 8, 9Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Vikas Kumar And Mohd. Iqbal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0033
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Allowed
Madan Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 04 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts07 Apr 2022Dismissed
Sheetal Kaur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0038
Indian Penal Code, 1860 — Section 120B, 323, 342, 380, 420, 441, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 173, 438, 482Constitution Of India, 1950 — Article 226, 227
High Courts07 Apr 2022
Jasbeer Singh Vs Sukhraj Kaur And Others
Uttarakhand High Court · (2022) 04 UK CK 0036
High Courts07 Apr 2022Disposed Of
Asha Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0023
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts07 Apr 2022Disposed Of
Dheer Singh And Six Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0022
Indian Penal Code, 1860 — Section 147, 148, 323, 324, 452, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)Constitution Of India, 1950 — Article 226
High Courts07 Apr 2022Disposed Of
Manoj Kumar @ Shishupal And Four Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0021
Indian Penal Code, 1860 — Section 420, 504, 506Constitution Of India, 1950 — Article 226
High Courts06 Apr 2022Disposed Of
Pramod Singh Parmar And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 04 UK CK 0040
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts06 Apr 2022Allowed
Mayank Kumar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0039
Code Of Criminal Procedure, 1971 — Section 102, 451Indian Penal Code, 1860 — Section 120B, 307, 419, 420Drugs And Cosmetics Act, 1940 — Section 17, 17(a), 18A, 27
High Courts06 Apr 2022Dismissed
Chand Mohammad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0037
High Courts06 Apr 2022Dismissed
Tabish Ali & Others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0031
High Courts06 Apr 2022Dismissed
Hem Chandra Vs Uttarakhand Public Service Commission And Others
Uttarakhand High Court · (2022) 04 UK CK 0030
High Courts06 Apr 2022Dismissed
Ram Narayan Yadav Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0029
Uttar Pradesh Imposition Of Ceiling Of Land Holdings Act, 1960 — Section 10(2)
High Courts06 Apr 2022Disposed Of
Riyaz And Two Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0028
Indian Penal Code, 1860 — Section 384Constitution Of India, 1950 — Article 226