High Courts02 Jan 2023Allowed
Govind Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0002
Indian Penal Code, 1860 — Section 376, 377Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 269 of 1,060
High Courts02 Jan 2023Dismissed
Tejendra Singh & Another Vs Mohd. Anis Ahamd
Uttarakhand High Court · (2023) 01 UK CK 0001
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 30(1)Specific Relief Act, 1963 — Section 9Code Of Civil Procedure, 1908 — Order 13 Rule 1, Order 13 Rule 2, Order 43 Rule 1(r)
High Courts23 Dec 2022Allowed
Ahatesham Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0132
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts23 Dec 2022Allowed
Lt. Colonel (Retd.) Balraj Singh Lamba And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 12 UK CK 0131
Indian Penal Code, 1860 — Section 120B, 326A, 326B, 354, 354A, 354B, 354C, 354D, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 419, 420, 467, 468, 471, 509Code Of Criminal Procedure, 1973 — Section 154, 156, 156(1), 156(3), 173, 200, 202, 537Constitution Of India, 1950 — Article 226
High Courts23 Dec 2022Allowed
Arun Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0130
Indian Penal Code, 1860 — Section 325, 354Code Of Criminal Procedure, 1973 — Section 313Juvenile Justice Act, 1986 — Section 2(h)
High Courts23 Dec 2022Allowed
Arman @ Arya Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0128
Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts23 Dec 2022Allowed
Salman Pahari Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0123
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts23 Dec 2022Allowed
Ganesh Chamoli Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0122
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts23 Dec 2022Dismissed
State Of Uttarakhand & Others Vs Shashtee Kandpal & Others
Uttarakhand High Court · (2022) 12 UK CK 0121
High Courts23 Dec 2022Disposed Of
Rajendra Singh Bisht Vs Managing Director, Uttarakhand Transport Corporation At Dehradun And Another
Uttarakhand High Court · (2022) 12 UK CK 0120
High Courts23 Dec 2022Disposed Of
Jyoti Taragi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0119
Constitution Of India, 1950 — Article 226
High Courts23 Dec 2022Disposed Of
Arshi B And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0117
High Courts23 Dec 2022Disposed Of
Saniya And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0116
High Courts23 Dec 2022Allowed
Nitin Jain Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0114
Indian Penal Code, 1860 — Section 120-B, 274, 275, 276, 409, 420
High Courts23 Dec 2022Allowed
Mohd. Shakir Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0113
Indian Penal Code, 1860 — Section 313Protection Of Children From Sexual Offences Act, 2012 — Section 16, 17
High Courts23 Dec 2022Allowed
Shanu @ Raja @ Langda Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0112
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
High Courts23 Dec 2022Allowed
Kartik Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0111
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 336, 352
High Courts23 Dec 2022Allowed
Jafar Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0110
Indian Penal Code, 1860 — Section 34, 147, 307, 452
High Courts23 Dec 2022Allowed
Boby Kohli Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0108
Indian Penal Code, 1860 — Section 147, 148, 149, 186, 307, 324, 332, 333, 336, 353, 504, 506
High Courts23 Dec 2022Disposed Of
Upendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0107