High Courts06 Jan 2023Disposed Of
Akansha And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0017
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 268 of 1,060
High Courts06 Jan 2023
National Insurance Company Limited Vs Savitri Devi And Others
Uttarakhand High Court · (2023) 01 UK CK 0016
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jan 2023Dismissed
Neema Rana Vs Mukkaram Khan And Others
Uttarakhand High Court · (2023) 01 UK CK 0015
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jan 2023Disposed Of
Superintendent Of Post, Post Office Tehri Division, New Tehri And Others Vs Jas Ram
Uttarakhand High Court · (2023) 01 UK CK 0014
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Jan 2023Dismissed
Benu Rana Vs Vikkal Rathi And Others
Uttarakhand High Court · (2023) 01 UK CK 0013
Provincial Small Cause Courts Act, 1887 — Section 25Code Of Civil Procedure, 1908 — Order I Rule 10(2)
High Courts05 Jan 2023Disposed Of
Brijesh Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0024
High Courts05 Jan 2023Disposed Of
Aruna Kotnala Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0023
High Courts05 Jan 2023Dismissed
Ajay Kumar Verma & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0022
High Courts05 Jan 2023Dismissed
Budhi Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0021
High Courts05 Jan 2023Disposed Of
Shailendra Raj Singh & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0020
High Courts04 Jan 2023Disposed Of
Ganpat Singh Bist Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 01 UK CK 0025
High Courts04 Jan 2023Dismissed
Alok Bagwari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0011
High Courts04 Jan 2023Dismissed
Girish Kumar Vs Union Of India & Others
Uttarakhand High Court · (2023) 01 UK CK 0007
National Food Security Act, 2013 — Section 4, 5, 6, 7
High Courts03 Jan 2023Dismissed
Krishan Kumar Sharma Vs Dr. Narayan Dutt Mishra & Another
Uttarakhand High Court · (2023) 01 UK CK 0027
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21, 21(1), 21(1)(a), 34, 34(a), 34(1)(b)Code Of Criminal Procedure, 1973 — Section 345, 346Indian Penal Code, 1860 — Section 193, 228
High Courts03 Jan 2023Allowed
X Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 01 UK CK 0026
Juvenile Justice (Care And Protection) Act, 2015 — Section 3, 12(1)
High Courts03 Jan 2023Dismissed
Siddhant Singh Vs Indian Institute Of Technology Roorkee & Others
Uttarakhand High Court · (2023) 01 UK CK 0009
Constitution Of India, 1950 — Article 14, 21, 19(1)(g)
High Courts03 Jan 2023Disposed Of
Aarushi Bansal And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0004
High Courts02 Jan 2023Allowed
Devendra Singh Adhikari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0030
Environment Protection Act, 1986 — Section 3, 3(2)(v)(i), 5(1)Wild Life (Protection) Act, 1972 — Section 38Air (Prevention And Control Of Pollution) Act, 1981 — Section 17(1)(h), 21, 31
High Courts02 Jan 2023
Anuvrat Verma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0006
High Courts02 Jan 2023Allowed
Jodhveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20