High Courts11 Jan 2023Disposed Of
Lavang Lata Joshi Vs Director School Education, Nanookhera, Dehradun And Another
Uttarakhand High Court · (2023) 01 UK CK 0046
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 267 of 1,060
High Courts10 Jan 2023Dismissed
Kunwar Nripendra Singh Rautela Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 244, 378Constitution Of India, 1950 — Article 227
High Courts10 Jan 2023Disposed Of
Shivani And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0058
High Courts10 Jan 2023Disposed Of
Aarsi And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0057
High Courts10 Jan 2023Allowed
Kamal Katiyar Vs Commissioner, Kumaon Mandal Nainital & Another
Uttarakhand High Court · (2023) 01 UK CK 0051
High Courts10 Jan 2023
Deepak Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0049
High Courts10 Jan 2023Disposed Of
Ankur S. Aggarwal & Co. & Ors Vs Commissioner, State Tax & Ors
Uttarakhand High Court · (2023) 01 UK CK 0048
Uttarakhand GST Act, 2017 — Section 107
High Courts10 Jan 2023Disposed Of
M/s Aska Equipments Ltd. Vs Gujarat State Disaster Management Authority
Uttarakhand High Court · (2023) 01 UK CK 0047
Arbitration And Conciliation Act, 1996 — Section 34
High Courts09 Jan 2023Disposed Of
Laxmi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0035
High Courts09 Jan 2023Allowed
Union Of India And Others Vs Shashi Bhusan Pandey
Uttarakhand High Court · (2023) 01 UK CK 0034
High Courts09 Jan 2023Disposed Of
Deepak Bhatt Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0033
Constitution Of India, 1950 — Article 226
High Courts09 Jan 2023Dismissed
M/s Affine Steel Pvt. Ltd. Vs Union Of India And Others
Uttarakhand High Court · (2023) 01 UK CK 0032
High Courts09 Jan 2023Allowed
Kamleshwar Prasad Thapliyal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0031
Prevention Of Corruption, 1988 — Section 7Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 161
High Courts07 Jan 2023Disposed Of
Palak & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0037
High Courts07 Jan 2023Disposed Of
Deepak Chandra Tewari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0036
Uttarakhand Annual Transfer Of Public Servants Act, 2017 — Section 9
High Courts07 Jan 2023
Savez And Four Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0029
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324
High Courts07 Jan 2023
Akram Vs @Hash State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0028
Uttar Pradesh Gangsters And Anti Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts06 Jan 2023Disposed Of
Madan Singh Fartiyal Vs District Magistrate And Another
Uttarakhand High Court · (2023) 01 UK CK 0044
High Courts06 Jan 2023Allowed
X Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 01 UK CK 0041
Code Of Criminal Procedure, 1973 — Section 161, 164Juvenile Justice (Care And Protection) Act, 2015 — Section 3, 12(1)
High Courts06 Jan 2023Allowed
Jabir Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0038
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471