COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 216 of 1,060

High Courts30 Oct 2023Disposed Of

Nurjaha Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0123

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts30 Oct 2023Disposed Of

Sandeep Singh Rawat Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0122

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 120B, 406, 420, 504Banning Of Unregulated Deposit Schemes Act, 2019 — Section 4, 22
High Courts20 Oct 2023Allowed

Pawant Singh Bisht Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0115

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 32(1(b)(ii), 37, 37(1)(b)(ii), 60Code Of Criminal Procedure, 1973 — Section 19, 24, 27AConstitution Of India, 1950 — Article 21
High Courts20 Oct 2023Allowed

Sagar Thapa Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0110

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts20 Oct 2023Disposed Of

Rajesh Pal Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0106

Indian Penal Code, 1860 — Section 120B, 201, 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts20 Oct 2023Disposed Of

Sardar Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0105

Indian Penal Code, 1860 — Section 120B, 409, 420Banning Of Unregulated Deposit Schemes Act, 2019 — Section 21Uttarakhand Protection Of Interest Of Depositors (In Financial Establishment) Act, 2005 — Section 3
High Courts19 Oct 2023Allowed

Rizwan Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0100

Code Of Criminal Procedure, 1973 — Section 439Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts19 Oct 2023Allowed

Monu Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0099

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 354, 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8