High Courts02 Nov 2023Dismissed
Esha Negi Vs Hemwati Nandan Bahuguna Uttarakhand & Others
Uttarakhand High Court · (2023) 11 UK CK 0008
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 215 of 1,060
High Courts01 Nov 2023Disposed Of
Farman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0007
Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts01 Nov 2023Disposed Of
Nadeem Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0006
Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts01 Nov 2023Disposed Of
Parvej Alias Alladiya Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0005
Uttarakhand Protection For Cow Progeny Act, 2007 — Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 — Section 11 (1)(d)
High Courts01 Nov 2023Disposed Of
Jyoti And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 11 UK CK 0004
High Courts01 Nov 2023Allowed
Shahnawaz Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 60(3)
High Courts01 Nov 2023Allowed
Kala Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0002
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 304, 323, 504, 506Constitution Of India, 1950 — Article 21
High Courts01 Nov 2023Allowed
Sumit Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0001
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 304, 323, 504, 506Constitution Of India, 1950 — Article 21
High Courts31 Oct 2023Disposed Of
Rajeev Kumar Nath Tripathi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 10 UK CK 0136
High Courts31 Oct 2023Dismissed
Khushwant Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0135
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 420, 471, 506
High Courts31 Oct 2023Allowed
Islam Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0134
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21(b), 27A, 29, 60(3), 67
High Courts31 Oct 2023Disposed Of
Vyankat Pundir And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0133
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts31 Oct 2023Dismissed
Ashutosh Suyal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 10 UK CK 0132
Code Of Criminal Procedure, 1973 — Section 125
High Courts31 Oct 2023Allowed
Arman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0131
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 50
High Courts31 Oct 2023Allowed
Prashant Dhami Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0130
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20, 60
High Courts31 Oct 2023Allowed
Sukhnandan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0129
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302Constitution Of India, 1950 — Article 21
High Courts30 Oct 2023Disposed Of
M/s Uttam Chand Ramola Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 10 UK CK 0127
High Courts30 Oct 2023Dismissed
M/s Vardhman Enterprises Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 10 UK CK 0126
High Courts30 Oct 2023Allowed
Kanti Ram Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0125
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409Constitution Of India, 1950 — Article 21
High Courts30 Oct 2023Disposed Of
Suhendra Alias Sahendra And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 10 UK CK 0124
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 332, 353, 354, 427, 506Constitution Of India, 1950 — Article 21